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State of Kerala - Section

Section 21 in Kerala Education Act, 1958

21. Application of the Part.

- This Part shall apply to -
(i)the areas to which the provisions of the Travancore Primary Education Act, 1121, the Cochin Free Compulsory Primary Education Act, XI of 1123 or the Madras Elementary Education Act, 1920, have been brought into force; and
(ii)any other area to which it may be extended by the Government by notification in the Gazette.