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Supreme Court - Daily Orders

Sbq Steels Limited vs Goyal Mg Gases Pvt Ltd on 3 October, 2017

Author: L. Nageswara Rao

Bench: L. Nageswara Rao

         ITEM NO.55                               COURT NO.7                 SECTION XIV

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) D No(s).                         39362/2016

     SBQ STEELS LIMITED                                                      Petitioner(s)

                                                          VERSUS

     GOYAL MG GASES PVT LTD                      & ORS.                      Respondent(s)


     Date : 03-10-2017 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                                 [IN CHAMBERS]



     For Petitioner(s)                   Mr. Utkarsh Gupta, Adv.
                                         Mr. Zoheb Hossain, AOR

     For Respondent(s)                   Ms. Aruna Gupta, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned Counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.

Permission is granted.

The Special Leave Petition is, accordingly, dismissed as withdrawn.

(RASHI GUPTA) (INDU KUMARI POKHRIYAL) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.10.04 14:26:49 IST Reason: