Supreme Court - Daily Orders
Sbq Steels Limited vs Goyal Mg Gases Pvt Ltd on 3 October, 2017
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.55 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) D No(s). 39362/2016
SBQ STEELS LIMITED Petitioner(s)
VERSUS
GOYAL MG GASES PVT LTD & ORS. Respondent(s)
Date : 03-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBERS]
For Petitioner(s) Mr. Utkarsh Gupta, Adv.
Mr. Zoheb Hossain, AOR
For Respondent(s) Ms. Aruna Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned Counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.
Permission is granted.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(RASHI GUPTA) (INDU KUMARI POKHRIYAL) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.10.04 14:26:49 IST Reason: