Central Administrative Tribunal - Delhi
Suresh Kumar vs Defence on 15 January, 2025
1
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 907/2023
O.A. No. 2628/2023
O.A. No. 2631/2023
&
O.A. No. 2649/2023
This the 15th day of January, 2025
Hon'ble Mr. Manish Garg, Member (J)
O.A. No. 907/2023
1. Narain
Shri Suresh Kumar, Age 59 Years S/o Late Sh Suraj
Working as Elect (HS-II),GE E/M Base Hospital
Delhi cantt-110010
RZ-121 West Sagar Pur Delhi -46
2. Sh Anand Kumar , Age 55 Years
S/o Kartar Singh
Working as Elect (MCM) ,GE E/M Base
Hospital Delhi cantt-10
H No. C-126 New Gopal Nagar
Ext. South of Dansa Road Najafgarh
3. Sh Balwant Singh , Age 59 Years
S/o Sh Maghar Singh
Working as Pipe/ Fitter (MCM),
GE E/M Base Hospital Delhi cantt-10
Qtr No P-17/5, URI Enclave, Delhi Cantt-10
4. Sh A noop Kuma r Age 50 Years
S/o Edwin Ram
Working as R/M (MCM) ,GE E/M Base Hospital Delhi
cantt-10
N2 Nili Kothi Amssion Compound Meerut
2
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
5 . S h V i n o d Kum a r A ge 4 8 Ye a r s
S/o Dayanand, Workig as
R/M (HS-I),GE E/M
Base Hospital Delhi cantt-10
Vill - Nahari Dist Sonipat Haryana
6. Sh Raje nder Kumar Age 52 Years
S/o Amar Nath
Working as R/M (MCM) ,GE E/M Base Hospital Delhi
cantt-10 P-72/7 Kabul Line Delhi Cantt-10
7. S h S h e kh a r G au r , A ge - 57 Y e a rs
S/o Late Sh Ram Pal Gaur
Working as Elect (MCM) ,GE E/M
Base Hospital Delhi cantt-10
W-684/4F Indra Park,
Palam , New Delhi
8. Sh Vinod Prakash, Age 59 Years
S/o Late Punkab Singh
Working as Veh /Mech (MCM) ,GE E/M Base Hospital
Delhi cantt 10,
H No -78 Dr. Ambedkar Basti Gonda Delhi
Delhi -53
9 . S h K r is han Ku m ar Age 61 year s
S/o Late Sh Tanwar Bhan
Working as Elect (MCM) ,GE E/M
Base Hospital Delhi cantt-10 U-645,
Rishi Nagar, Rani Bagh,
Suktir Bashi
10. Sh A shwani Khol i,
A ge 58 Years
S/o Sh B.R. Kohli
Working as R/M (HS-I) ,GE E/M
Base Hospital Delhi cantt-10
T-16/1,U RI Enclave, Delhi Cantt-10
11. Sh Vidhyadhar Age 59 years
S/o Late Sh Laxmi Dutt
Working As R/M Mech (HS-I) ,GE E/M Base Hospital
Delhi cantt-10 E-43/3 Kabul Line, Delhi Cantt-10
3
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
12. Sh Bheem Singh , Age 33 years
S/0 Sh Sumariya Singh
Working As Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
Vill- Jondhela ,P0 Maharawar,
Dist- Bhartpur , Rajsthan
13. Sh Sudhir ,Age 40 years
S/o Ramashar
Working as R/M (HS-I) ,GE E/M Base Hospital
Delhi cantt-10
B-54 Kutub Vihar Phase-I Gola Dairy Near By
Dwarka Sec-19 New Delhi
14. Sh Chander Shekhar , Age 59 Years
S/o Late Sh Tarni Mandal
Working as Elect (HS-II) ,GE E/M
Base Hospital Delhi cantt-10
C-3/340 Nagli Vihar Extension
New Delhi-43
15. Sh Chander Bhan , Age 59 Years
S/o Sh Pratap Singh
Working as Carpenter (HS-II) ,GE E/M
Base Hospital Delhi cantt-10
Vill Post Shahabad Mohdpur New Delhi-61
16. Sh Mehra Singh Age 59 Years
S/o Late Ram Chandra
Working as R/M (HS-I) ,GE E/M
Base Hospital Delhi cantt-10
171/1 Jharera Village Delhi Cantt-10
17. Sh Baijnath Age 49 Years
S/o Sh Ran Lal
Working as R/M (HS-II) ,GE E/M
Base Hospital Delhi cantt-10
H No -- 26 A Block Shyam Vihar , Phasel
Najafgarh Delhi- 110043.
18. Sh Vijay Kumar, Age- 61 Years
S/o Late Sh Bal Kishna Bhatnagar
Pipe/Fitter (HS-II) ,GE E/M Base Hospital
Delhi cantt-10
H No C-2, 597, Vashundra Gaziabad (UP)
19. Sh Swami Nath Age 61 years
S/0 Late Sh Ramavtar Pal
Working As Elect (HS-II) ,GE E/M Base Hospital
Delhi cantt-10
T-16/1 (1/2) URI Enclave Delhi Cantt-10
20. Sh Raj KUMAR
S/0 LATE SHRI LD JHON
WORKING AS R/M (HS-II) ,GE E/M Base Hospital
Delhi cantt-10
E-124 PHASE 5 OM VIHAR UTTAM NAGAR, New Delhi
4
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
21. S h A nil Ku m a r Sh a rm a, A ge 57 Yea rs
S/o Late Jay Chand Sharma
Working as R/M,GE E/M Base Hospital Delhi cantt-
10
P-72/3 Kabul Line Delhi Cantt-10
22. SH PARTAP SINGH , AGE- 58 YEARS
S/O LATE SH HARNARAYAN
WORKING AS ELECT (HS-II)
0/0 GE E/M BASE HOSPITAL DELHI
CANTT-10
VILL -PAUTODHA, DISTT- JAJJHAR ,
HARYANA
23. SH LAL BAHADUR, AGE 58 YEARS
S/O LATE SH BHUDH RAM
WORKING AS ELCT (HS-11) ,GE E/M Base Hospital
Delhi cantt-10
P-108/8 KABUL LINE, New Delhi-10
24. SH SUBHASH CHAND AGE 52
S/O SH SURAJ BHAN
WORKING AS R/M (HS-11) ,GE E/M Base Hospital
Delhi cantt-10
D-40/1 URI ENCLAVE DELHI CANTT-10
25. S h M a h i p a l S i n gh , A g e 5 3 Y e a r s
S/o Late Darwan Singh
Working as R/M (HS-I) ,GE E/M
Base Hospital Delhi cantt-10
C-41/6 Kabul Line Delhi Cantt-10
26. SH RADHEY SHYAM AGE 59
YEAR PLUMBER (SK)
VILL LOHARA DIST- MATHURA (UP)
GE E/M Base Hospital Delhi cantt-10
27. Sh Ashok Kumar
5
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
S/o Late Sh Ram Dass
Working as Elect (HS-II) ,GE E/M
Base. Hospital Delhi cantt-10 Mohan Garden Uttam
Nagar New Delhi-110059
28. Sh Jeet Ram , Age 57 Years
S/o Late Dulat Ram
Working as R/M (HS-II) ,GE E/M Base Hospital
Delhi cantt-10
6/54 Jharera Village Delhi Cantt-10
29. Sh Anil Kumar Age 58
Years S/o Babu Ram
Working as R/M (HS-II) ,GE E/M Base Hospital
Delhi cantt-10
P-67/10 Kabul Line Delhi Cantt-10
30. Sh Bane Singh,
Age-60 years S/o Mukhtar
Singh
Working as Carp (HS-I) ,GE E/M Base Hospital
Delhi cantt-10
Meerpur (274) Rewari, Mirpur 1Haryana
31. Sh Raj Kumar, Age 54 Years
S/o Late Sh Parmeshwar Das
Working as Cap (HS-II) ,GE E/M
Base Hospital Delhi cantt-10
H No -- 244/65 , Gali No -07, Mandawali,
New Delhi-92
32. S h A nk us h, A ge 35 Ye ar s
S/o Sh Jogender Singh
Working Elect (SK) ,GE E/M Base
Hospital Delhi cantt-10
1-17/2 (1/2) Uri Enclave
Delhi Cantt
33. S h S a nde e p Sh a rm a , A ge 3 3 Ye ar s
6
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
S/o Sh Angad Dhwaj Sharma
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
H-16 A Street No-28 Jai Prakesh Nagar
Ghonda Delhi-110053
34. S h S h a m b hu M e hto , A ge 5 9 Y e a rs
S/o Sh Vishay Nath
Working as Lift Operator ,GE E/M
Base Hospital Delhi cantt-10
63/10 Sector-1 ,Pushp Vihat MB Road
New Delhi-17
35. Sh Krishan Kumar, Age 43Years
S/o Sh Pritu Singh
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
T-1 Uri Enclave Delhi Cantt-10
36. S h S a ur a b h Kum a r J h a , Age 32 Y e ar s
S/o Sh Satish Chandra Jha
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
VIII Post Morwa DSih Morwa
Distt Samasti Pur PS Musricamarari
Bihar-848121
37. S h S a t y ave e r , Age 3 0 Y e ar s
S/o Sh Dharm Pal
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
VPO Khudana, Distt Mahendragarh
(Haryana)
38. S h A m a r S i n g h, A g e 5 4 Y e a r s
S/o Late Paltto Ram
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
P-72/9 Kabul Line Delhi cantt-10
7
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
39. Smt Rani Devi , Age 44 years
S/o Late Subhash
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
26/11 CVD Line Sadar Bazar Delhi
Cantt-10
40. Sh Satish Kumar , Age 50 Years
S/o Balbir Singh
Working as R/M (SK) ,GE E/M Base
Hospital Delhi cantt-10 Village Rawta
New Delhi
41. Smt Suman Devi, Age 57 Years
W/o Late Sh Amar Singh
Working as R/M (SK) ,GE E/M Base
Hospital Delhi cantt-10
25/11 CVD, Line Delhi Cantt-10
42. Sh Anil Saini Age 48 Years
S/o Amrit Lal
Working as Elect (SK) ,GE E/M Base Hospital Delhi
cantt-10
P-108/2 Kabul Line Delhi Cantt-10
43. Sh Amarnath, Age 40 Years
S/o Sh Hemraj
working as R/M (SK) ,GE E/M Base Hospital Delhi
cantt-10
P-42/4 , Kabul Line Delhi Cantt-10
44. Sh Narender, Age 34 years
S/o Sh Satnarayan
Working as R/M (SK) ,GE E/M Base Hospital Delhi
cantt-10
P-8/3 Uri Enclave Brar Square
Delhi Cantt-10
45. S h D e v end ra Si n gh , Age- 35 Ye ars
Sh Jeewan Signh
8
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
E-43/1 Kabul Line Delhi Cantt-10
46. Sh Rupesh Kumar, Age 45 Years
S/o Late Sh Hari Ram
Working as R/M (SK) ,GE E/M Base Hospital Delhi
cantt-10
H. No T-60 Jharera Village Delhi Cantt-10
47. Sh Dharam Pal , Age - 48 Years
S/o Late Sh Budh Singh
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
71/4 Kabul Line Delhi Cantt-10
48. Devender Singh Age 35 Years
S/o Late Sh Inder Singh
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
301/2 CVD Line Delhi Cantt- 10
49. Sh Roop Kumar, Age 29 Years
S/o Sadu Ram
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
VPO Mokhra, The- Meham, Rohatak (Haryana)
50. Sh Ravinder age 35 Years
S/o Sh Rajbir
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
VPO Mukhra Dist Rohtak (HR)
51. S h S a n t o s h K u m a r M e e n a S/o Sh Ram
Khiladi Meena Working as Elect (SK) ,GE E/M Base
Hospital Delhi cantt-10 P-37/4 Uri Enclave Delhi
Cannt-10
9
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
52. Sh Jaipal, Age 35 years
S/0 Sh Roshan Lal
Working As R/M (SK) ,GE E/M Base Hospital Delhi
cantt-10
P-11/1 URI Enclave vDelhi Cantt-10
53. Sh Vikash , Age 30 Years
S/o Sh Sanjay
Working as FGM (SK) ,GE
E/M
Base Hospital Delhi cantt-10
VPO Harodi Teh- Badhra, Dist Charkhi Dadri (HR)
54. Sh Nikhil , Age 36 Years
S/o Sh Ram Dhari
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
PO Mokhra The- Meham, Distt Rotak (Haryana)
55. Sh Rahul Dalal , Age 29 Years
S/o Sh Surender Singh
Working as Elect (Sk) ,GE E/M
Base Hospital Delhi cantt-10
VPO Tandaheri , Bahadurgarh Distt Jhajjar -124507
56. Sh Ajeet kumar, Age 30 Years
S/o Uday Singh
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
P-67/9 , Kabul Line Delhi Cantt-10
57. Sh Lokendra Kumar Savita
S/o late sh Mihi Lai
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
P-7/6 URI Enclave Brar Square
58. Sh Suraj
Sh Surya Baksh , Age 59 Years
S/o Late Ganga Prasad
10
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working.as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
RZ 16 B Gali No-30 Kalashpuri-45
59. Sh Dal Chand Age 48 years
S/o Late Sh Surta Ram
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
H No -2 Vis Karma Colony Bassi Road Gurugram (HR)
60 Sh Satbir
S/o Late Sh Bhim Singh
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
VPO- Khandsa , The & Distt- Gurgaon (HR)
61 Sh Surender Kumar, Age 49 Years
S/o Late Kartar Singh
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
Raj Nagar II, Palam colony , New Delhi
62 Sh Krishan Kumar
S/o Late Sh Nanak Chand
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
6/96 Village Jharera New Delhi -18
63 Sh Rothas
S/o Sh Amar Singh
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
-2/3 Brar Square Delhi Cantt-10
64 Sh Raj Kumar, Age 57 Years
S/o Late Sh Lilu Ram
Working as Cap (SK) ,GE E/M
Base Hospital Delhi cantt-10
P-69/2 Kabul Line, Delhi Cantt-10
11
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
65 Sh Virender Kumar
S/o Late Sh Jagur Nath
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
T-17/1 Uri Enclave Delhi Cantt-10
66 Sh Hitesh Kumar Arora Age 47 Years
S/o Late Sh lshwar Dar Arora
Working as Elect (Sk) ,GE E/M
Base Hospital Delhi cantt-10
New Colony Railway Road NIT B-65 Faridabad
(Haryana)
67 Sh Roshan
S/o Late Sh Jai Ram
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
T-180 Nagal Raya, New Delhi-45
68 Sh Ravindra Singh Rathore ,Age 35 Years
S/o Sh Ashok Kumar Rathore
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
Nadi Par tal Rathore Santar Morar
Gwalior (MP) 474006
69 Sh Ankur Sharma, Age 31 Years
S/o Satish Kumar Sharma
Working as R/M SK) ,GE E/M
Base Hospital Delhi cantt-10
P-49/9 Army Hospital R/R Delhi Cantt-10
70 Sh Rahman Ali , Age 33 Years
S/o Sh Khawaj Baksh
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
T-80/2 Kabul Line Delhi Cantt-10
71 Sh Ajay Singh , Age 30 Years
S/o Late Sh Umed Singh
Working as Elect (SK) ,GE E/M
12
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Base Hospital Delhi cantt-10
VPO- Intal Khalan, Disttl --
Jind, Haryana-126102
72 Sh Sintu Kumar, Age 28 years
Sh Suresh Prasad Yadav
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
Vill- Afjalnagar Ghudi Dist Munger
73 Sh Shyam Sunder
S/o Sh K.K Matho
Working as Elect (SK) ,GE E/M
Base Hospital Delhi cantt-10
74 Smt. Bhagwati Devi, Age 48 Years
W/o Sh Prahlad Narayan
Working as R/M (SK) ,GE E/M
Base Hospital Delhi cantt-10
RZ-310, Brahampuri, Pankha Road New Delhi
75 Sh Ashok Kumar Rai Age 55 Years
S/0 Late Sh suresh
Working as R/M (SK) ,GE E/M Base Hospital
Delhi cantt-10
Vill Mugaon Dist- Baysar (Bihar)
76 Sh Sandeep Jangra , Age 37 Years
S/o Jaipal Jangra
Working as Elect (SK) ,GE E/M Base Hospital
Delhi cantt-10
VPO Sanwar Th Bound Kalan, Distt Charkhi
Dadri (HR)
77 Sh Ram Moorti , Age 31 Years
S/o Doodh Nath
Working as Elect (SK) ,GE E/M Base Hospital
Delhi cantt-10
Vill- Darkha, PO- Amethi,
Distt- Amethi (UP)
13
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
78 Sh Naseeb Singh , Age 33 years
S/o Shri Sadhu Ram
Working As FGM (SK) ,GE E/M Base Hospital
Delhi cantt-10
P-34/12 CVD Line Delhi Cantt
79 Sh Santosh Kumar , Age 33 Years
S/o Sh Ramakant
Working as Elect (SK) ,GE E/M Base Hospital
Delhi cantt-10
J-42 Arpan Vihar Jait Pur Extension Badarpur
New Delhi.
80 Sh Vijay Singh Meena ,Age 30 Years
S/o Sh Girraj Prasad Meena
Working As Mate (FGM) ,GE E/M Base Hospital
Delhi cantt-10
RZF 760/ 23 Raj Nagar- II Palam Colony
81 Sh Gaurav Kumar Age 29 Years
S/o Hari Kishan
Working as FGM (SK) ,GE E/M Base Hospital
Delhi cantt-10
VPO- Sadat Nagar, Teh- Kosli, Distt- Rewari
(HR)
82 Sh Sandeep Age 31 Years
S/o Rohtas
Working as FGM (SK) ,GE E/M Base Hospital
Delhi cantt-10
Vill- Bairampur, Teh- Kosli , Distt- Rewari (HR)
83 Sh Manish Kumar , Age 31 Years
S/o Sh Krishan Kumar
Working as FGM (SK) ,GE E/M Base Hospital
Delhi cantt-10
GA-69B, Pulprahladpur Badarpur New Delhi-
110044
84 Sh Pritam Yadav Age 30 Years
14
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
S/o Mahender Singh
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
Vill Hudiya Khurd, PO- Hadiya Kalan
The- Neemrana,Distt- Alwar ( RJ)
85 Sh Deepak , Age 28 Years
S/o Sh Ashok Kumar
Working as FGM (SK) ,GE E/M Base Hospital
Delhi cantt-10
Vill Chhilarki ,P0 -Noorgarh ,PS Pataudi Distt
Gurugram
86. Sh Hitesh Yadav,
Age 28Years
S/o Laksmi Narayan
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
Vill- Gindokhar, PO- Bodia Kamalpur, Teh & Distt-
Rewari (HR)
87 Sh Raghvendra, Age 25 Years
S/o Ram Prakash
Working as FGM (SK) ,GE E/M
Base Hospital Delhi cantt-10
P-72/1 Kabul Line Delhi cantt-10
88 Sh Raj Kumar Chahar Age 48
8/0 Babu Lal Chahar
Working as Mate (V/Mech) ,GE E/M
Base Hospital Delhi cantt-10
62/15 CVD Line Sadar Bazar Delhi Cantt-10
89 Sh Dheeraj Kinja
S/o Sh Gopal Kinja
Working as Mate Pipe (Fitter) ,GE E/M
Base Hospital Delhi cantt-10
Dhanoli Jagner Road Agra UP- 253102
15
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
90 Sh Pankaj Anand Age 31 Years
S/o Rajender Prasad
Working as Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
B-280, Gali No -28 Mahavir Enclave Part-2 New Delhi-
110059
91 Sh Amit Kumar Nautiyal Age 31 Years
S/o Sh Vijay Kumar Nautiyal
Working as Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
18 Bigha Bagecha Nathuwala Dehradun
(Uttranchal)
92 Sh Satendra Singh Age 31Years
S/o Deen Dayal Pal
Working as Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
Vill Bahadurpur Vjjaina Post Makarand Nagar Dist
Kannauj (UP)
93 Sh Pawan Kumar Maurya, Age 33 Years
S/o Heera Lal Maurya
Working as Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
P-69/8 Kabul Line Sadar Bazar Delhi Cantt-
110010
94 Sh Vinod Kumar Age 33 Years
S/o Rajender Prasad
Working as Mate FGM) ,GE E/M
Base Hospital Delhi cantt-10
F-44/6, Kabul Line Sadar Bazar Delhi cantt-10
95 Sh Nagendra Kumar Age 29 years
S/o Late Sh Ram Babu
Working as Pipe (Fitter) ,GE E/M
Base Hospital Delhi cantt-10
Dhabnli Jagner Road Agra UP -- 253102
16
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
96 Sh Nisar Ahmad Age 30 Years
S/o Kamalu Deen
Working as Mate (FGM ) ,GE E/M
Base Hospital Delhi cantt-10
Vill Tina bass Puthi Po Alwar
97 Sh Hanuman Prasad Meena ,
Age28Years
S/o Kedar Prasad Meena
Working as Mate (Fitter) ,GE E/M
Base Hospital Delhi cantt-10
VPO-Kodtyai Bonli Sawai Madhopur (Rajastan)
98 Sh Pavan Kumar Age 27 Years
S/o Satyveer Singh
Working as Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
Vill- Veerpur, PO-Jiroli, Teh Divai Distt- Buland
Shahr (UP)
99 Sh Ravi Kumar, Age 32 Years
S/o Sh Birham Pal
Working as Mate (FGM) ,GE E/M Base Hospital
Delhi cantt-10
Vill -- Anroula, Girjaghar Colony, lromica City (UP)
Ghaziabad
100 Sh Dinesh Kumar Patel, Age 33 Years
S/o Sh Rajendra Prasad Patel
Working as Mate (FGM) ,GE E/M Base Hospital
Delhi cantt-10
Vill-Badipur Post Khachhawan Rosad-221313
101 Sh Sanjeev Singh Bamal Age 29 Years
S/o Shamsher Singh Bamal
Working as Mate (FGM) ,GE E/M Base Hospital
Delhi cantt-10
VPO- Bhatoljattan, the- Hansi, Distt- Hisar (HR).
17
Item No. 35 O.A. No. 907/2023;
Court No. V ), O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
102 Sh Sunil Kumar Bhagaur, Age 48 years
S/o Late Sh Maharaja Singh
Working as Mate (FGM) ,GE E/M
Base Hospital Delhi cantt-10
P-57/4 CVD Line Delhi Cantt-10
103 Sh Surender Kumar, Age 34 Years
S/o Bhori Lal
Working as Mate (Fitter) GE E/M Base Hospital
Delhi cantt-10
3/384 Trilok Puri Delhi-110091
104 Sh Ravi , Age 31 Years
S/o Prakash Chandra
Working as Mate (FGM), GE E/M
Base Hospital Delhi cantt-10
P-36/6 Uri Enclve Delhi cantt-10
105 Sh Hemant Kumar Gohcher, Age 32 Years
S/o Sh Kishan Gohcher
Working as Mate (FGM) ), GE E/M
Base Hospital Delhi cantt-10
Vill - Gandshpur Ward No 5 Lokhwari Gaon
Rajastan - 323615
106 Sh Manendra Kumar, Age- 29
Years S/O Sh Siyaram
Working as a Mate (FGM) ), GE E/M
Base Hospital Delhi cantt-10
F-44/5 Kabul Line, Delhi Cantt-10
107 Sh Sunil Kumar, Age 31 Years
S/o Harendra Ray
Working as Mate( Fitter) ), GE DM
Base Hospital Delhi cantt-10
30/933 D.D.A Flat Madangir New Delhi-62
108 Sh Kulbir , Age- 33 Years
S/0 Sh Rajinder Singh
18
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as a Mate (FGM) ), GE E/M Base
Hospital Delhi cantt-10
VPO- Rithal (Phougat)
Distt- Rohtak, Haryana-124303
109 Miss Chetna S/O Sh Bhagwan Dass
Working as Mate (RM)
P Block, Mongol Puri, New Delhi
110 Sh Rajesh Kumar , Age- 39 Years
S/0 Satnarain
Working as Mate (FGM) ), GE E/M Base
Hospital Delhi cantt-10
VPO- Golli, Teh- Assandh, Distt--Karnal,
(Haryana)
111 Sh Rajnandan , Age 28 Years
S/o Kailash Thakur
Working as Mate (Vech Mech) GE E/M Base
Hospital Delhi cantt-10
P-24/1 CVD Line Sadar Bazar Delhi Cantt-10
112 Sh Indradeo Kumar, Age 35 Years
S/o Sh Joginder Singh
Working as Mate (Elect) GE E/M Base
Hospital Delhi cantt-10
Vill- Jamuhari Distt- Arwal Bihar-804428
113 Sh Rishab Jain, Age 27 Years
S/o Sh Praveen Kumar Jain
Working as Mate (Elect) GE E/M Base
Hospital Delhi cantt-10
32, Jassu Mohalla Kanker Khera, Meerut
Cantt-250001
114 Sh Love Kumar Narula , Age 32Years
S/o Sh Manoj Kumar
Working as Mate(R/M) GE E/M Base
Hospital Delhi cantt-10
15/21 East Babarpur Shandara Delhi-
110032
19
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
115 Sh Amit Kumar Age 32 Years
S/o Sh Radhe Shyam Sharma
Working as Mate R/M GE E/M Base
Hospital Delhi cantt-10
7/B-24/302 Barhamputra Enclave Siddharth Vihar
Sector-07 Ghaziabad-201009
116 Sh Aman Kumar
S/o Sh Jai Ram
Working as Mate (Elect) GE E/M Base
Hospital Delhi cantt-10
VPO Fatehpur Teh Distt Jhajjar
(Haryana)
117 Sh Khem Chand Meena
S/o Late Sh Laxman Singh Meena
Working as Elect (SK) GE E/M Base
Hospital Delhi cantt-10
P-28/3 CVD Line Delhi Cantt-10
118 Sh Raju
S/o Sh Lilu Ram
Working as Painter (SK) GE E/M Base
Hospital Delhi cantt-10
P-26/2 CVD Line Delhi Cantt-10
119 Sh Man Singh , Age- 52 Years
S/O Late Sh Hari Ram
Working as a R/M (SK) GE E/M
Base Hospital Delhi cantt-10
VPO-Kalinga, Distt- Bhiwani
Haryana
120 Sh Pradeep Kumar Yadav , Age 32 Years
S/o Sh Kamlesh Kumar Yadav
Working as Mate (FGM)
A-27 Safdarjang Staff Quarter
Raj Nagar South West Dehi-110029
20
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
121 Sh Naveen, Age- 48 Years
S/O Late Sh Uday Ram
Working as a RIM (SK) GE E/M
Base Hospital Delhi cantt-10
T-3, Old Nangal , Delhi Cantt-10
122 Sh Mahesh Chander , Age 56 Years
S/o Sh Ganga Shay
Working as Elect (MCM) GE E/M
ase Hospital Delhi cantt-10
House No D-201 Bolock --D Sector XU II G Noida
(UP)
123 Sh Prem Pal Singh Age 59 Years
S/o Late Sh Murari Lal
Working as Elect (MCM) GE E/M
Base Hospital Delhi cantt-10
House No C-138A Gali No-3 Birajpuri Delhi-
110094
124 Sh. Manwar Singh, Age-57,
S/o Rajesh Singh, GP-C,
Working as FGM (MCM)GE E/M,
Base Hospital,
Delhi Cantt-10 B-146,
New Janak Puri,
Uttam Nagar, New Delhi-59
125. Sh Dharam Pal, Age 62
S/o Shri Phrabu Dayal
Working As Carpenter (MCM) ,GE E/M
Base Hospital Delhi cantt-10
A-27 Jain Park Gali No 3 New Delhi
126 Sh Nand Ram, Age 62 Years
S/o Madho Ram
Working as Elect (HS-I) ,GE E/M
Base Hospital Delhi cantt-10
B-267 Inderpuri, New Delhi
127 Sh Angad Dhwaj Sharma Age 63 Years
21
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Sio Late Sh Anokhe Lal Sharma
Working as Lift Operater,GE E/M Base
Hospital Delhi cantt-10
H-16A, Street No 20 Jai Prakesh nagar
Ghonda Delhi-110053
128 Sh Babu Lal , Age- 62 Years
S/o Late Sh Sukh Lal
Working as RIM (1-15-I) GE E/M
Base Hospital Delhi cantt-10
P-69/9 , Kabul Line, Delhi Cantt-10
129 Sh Ashwani Kumar Age 62 Years
S/o Late Sh Madan lal
Working as Elect (Sk) ,GE E/M
Base Hospital Delhi cantt-10
W7-25 A Kirshram Puri Gali No-8 Tilak Nagar
130 Sh Sukhbir Singh , Age-63
Years S/0 PirthiSingh
Working as a Elect (HS-II) ,GE E/M
Base Hospital Delhi cantt-10
VPO- Bajhgera, Distt-
Gurgaon Haryana
131 Sh Bidya Dutt Baunthiyal, Age
61 Years S/o Late Sh Lokmini
Working as Elect (MCM)GE E/M
Base Hospital Delhi Cantt
Sector 13 A Rosewood aprt Q-27
Dwarka New Delhi
132. Sh Shanti Narain , Age- 62 Years
S/0 Late Sh Hotu Ram
Working as a Carp (HS-II) GE EM Base
Hospital Delhi Cantt-10
H No- 764 A Nanak Vihar , Tihar Chowk, New Delhi
22
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
133 Sh Shiv Charan Age 61
Years S/o Late Shonker
Singh
Working as R/M (HS-I), GE EM Base
Hospital Delhi cantt10
P-109/5 Kabul Line, Delhi Cantt-10
134, Sh Shiv Kumar Tyagi, Age- 61
GP-C, Working as Elect (HS-I)GE Base
Hospital Delhi Cantt-10
135 Sh Chetan Prakash Age 63 Years
S/o Sh Govind Dutt Sharma
Working as Elect (HS-I)GE Base
Hospital Delhi cantt10
WZ-A/144 First Floor Hastal Road Gali
No- 13 Uttam Nagar- 110059
136 Sh Prem Nath Pathak Age 35 Years
S/o Sh Krishan Kumar Pathak
Working as FGM (Mate) GE EM Base
Hospital Delhi Cantt10
Birampur (Kirtpura) Post- Birampur PS
Kolewar Bihar GE E/M Base Hospital
Delhi Cantt-10
.....Applicants
(By Advocate: Mr. I S Yadav)
Versus
1. Union of India through Secretary to Govt. of India,
Ministry of Defence, New Delhi-110011.
2. Dte Engineer in Chief, Ministry of Defence, Kashmir
House, Raja ji Marg, Army HQ, New Delhi-110001
3. Chief Engineer, Head Quarter, MES, Western
Command, Chandimandir-134107. Panchkula-
134107
23
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
4. Garrison Engineer, (E/M), Base Hospital, Delhi cantt-
110010
5 Principal Controller of Defence Accounts
(Western Command), Sector-9,
Chandigarh-160009.
...Respondents
(By Advocate: Dr. Ch. S. Khan)
O.A. No. 2628/2023
1. MES No 373217 Sh Ramesh Kumar Sharma, FGM (HS-1)
S/O Sh Kishori Lal Sharma, Age 58 year Working as
FGM (HS-1) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O WZ 1598A, Nangal Raya, New Delhi-46
2. MES No 373243 Sh Ashok Kumar , S/O Sh Tej Pal
Singh, Age 60 year Working as MCM in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O RZF-938 Gautam Budh Marg, Raj Nagar Part-II
Palam Colony New Delhi 110077
3. MES No 373245 Sh Ram Ratan, S/O Sh Late Guddari
Sah, Age 60 year Working as MCM in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O D-36/1, Ishwar Colony, Arjun Park, Najafgarh
South West Delhi Diss Delhi 110043
4. MES No 373248 Sh Gajai Singh, S/O Sh Paim Singh,
Age 59 year Working as MCM in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O C-27A, Gali No 1 Ganga Vihar, Delhi 110094
24
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
5. MES No 371477 Sh Rajinder Singh, S/O Sh Bhagwan
Dass, Age 59 year Working as Elect (HS-I) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O RZ-18b, Kailash puri, Palam Colony, New Delhi
110045
6. MES No 371475 Sh Lal Chand , S/O Sh Chandi, Age 60
year Working as MCM in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O VPO Chandhat, Distt Palwal (HR) 111202
7. MES No 371535 Sh Satish Kumar , S/O Sh Late
Kashmiri Lal, Age 58 year Working as ELECT (HS-I) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O B-91A, Shyam Vihar, Phase -I Gali No 7 Dinpur
Delhi 110043
8. MES No 315298 Sh Jagan Nath , S/O Sh Raghunath ,
Age 54year Working as ELECT (HS-I) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O D-456, Mohan Enclave Part-II, Gali No 60, New
Delhi 110059
9. MES No 315300 Sh Ram Jas , S/O Sh Shish Ram , Age
55 year Working as ELECT (HS-I) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O VPO Juddi Distt Rewari (HR) The Kasali Pin 113302
10. MES No 371906 Sh Ranjit Singh , S/O Sh Late Om
Prakash , Age 56 year Working as ELECT (HS-I) in the
office of GE (U) Elect Supply, Delhi Cantt-10
25
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O T8/2 Kabul Lines Sadar Bazar Delhi Cantt 110010
11. MES No 372110 Sh Ram Lal Pal, S/O Sh Late
Makdum , Age 58 year Working as ELECT (HS-I) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZ 672/43A, Gali No- 27G, Sadh Nagar, Palam,
New Delhi 110045
12. MES No 315294 Sh Sucha Singh, S/O Sh Late Sant
Singh , Age 54 year Working as ELECT (HS-I) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-72/10, Kabul Lines, Sadar Bazar, Delhi Cantt
110010
13. MES No 373246 Sh Surender Kumar Pandey, S/O
Late Kanhiya Pal Pandey , Age 55 year Working as
ELECT (HS-I) in the office of GE (U) Elect Supply, Delhi
Cantt-10
R/O P-50/9 COD ME Lines Delhi Cantt 110010
14. MES No 374573 Sh Rajbir Singh, S/O Shri Ram
Kishan, Age 58 year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O House No 656, Near Water Tak, Alipur Northwest
Distt Delhi 110036
15. MES No 374581 Sh Ram Kumar, S/O Ram Kishan
, Age 58 year
Working as Elect (HS-II) in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O C-92 Chhala Village, Goyala South West Delhi-71
26
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
16. MES No 375304 Sh Trilok Chand , S/O Late Kishan
Lal, Age 55 year Working as ELECT (HS-II) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O K2-66, Gali No-2, Mohan Garden South West Distt,
Delhi 110049
17. MES No 375098 Sh Ram Kishan , S/O Late Sardar
Singh, Age 52 year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZK-66, Gali No-8B, Kamal Park Palam Village New
Delhi 110045
18. MES No 315304 Sh Binesh Kumar , S/O Late
Ishwar Singh Yadav, Age 42 year Working as ELECT (HS-
II) in the office of GE (U) Elect Supply, Delhi Cantt-10
R/O H No 139, Village- Bagdola Sector-8, Dwarka, New
Delhi- 110077
19. MES No 316262 Sh Hari Singh , S/O Late Kushal
Singh, Age 48 year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZ-56/220, J Block Est Sagarpur, New Delhi
110046
20. MES No 374582 Sh Sushil Kumar , S/O , Age 43
year Working as ELECT (HS-II) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O VPO Sultanpur, Tehsil Farrukhnagar Distt
Gurugram (HR)
27
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
21. MES No 375412 Sh Jitender Kumar, S/O Late Ved
Prakash , Age 43 year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZ-442/M/2, Sadh Nagar, Gali No-24, Palam
Village, South West Delhi 110045
22. MES No 375792 Sh Mohamed Jafar, S/O Sh
Nizamuddin, Age 38year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O B-387, DDA Colony, Khayala, New Delhi- 110018
23. MES No 315295 Sh Vishnu Dutt, S/O Late Sh
Suraj Mani, Age 52 year Working as FTR (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O T-97/1 Old Nangal, Delhi Cantt-10
24. MES No 315620 Sh Sudesh Kumar, S/O Late Sh
Naval Singh, Age 57 year Working as WELDER (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Soldha The Bahadhurgarh Distt Jhajjar (HR)
124507
25. MES No 374640 Sh Mohan Prasad, S/O Late Sh
Atma Ram, Age 60 year Working as Painter (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Gali No 3, Dhiraj Nagar Atmadpur Faridabad
Haryana
26. MES No 376287 Sh Jagan Singh, S/O Pratap
Singh, Age 33 year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
28
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O Nangla Arrua Po Achnera Tehsil Kirawali Distt Agra
UP 283101
27. MES No 376288 Sh Komal, S/O Late Karan Singh,
Age 41 year Working as ELECT (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O B-176, Ashok Nagar, Shahadra Delhi 110093
28. MES No 376286 Sh Nareh Chand Meena, S/O Sh
Dharam Chand Meena, Age 31 year Working as ELECT
(SK) in the office of GE (U) Elect Supply, Delhi Cantt-10
R/O Krishna Farm House Vivekanand Nagar Sector 4,
Alwar (RAJ) 301001
29. MES No 376294 Sh Parmod , Age 39 year Working
as ELECT (SK) in the office of GE (U) Elect Supply, Delhi
Cantt-10
R/O VPO- Bamnoli, District Jhajjar (HR) PIN 124507
30. MES No 376293 Sh Sitanshu Kumar , S/O Sh
Chandeshwari Prasad Yadav, Age 31 year Working as
ELECT (SK) in the office of GE (U) Elect Supply, Delhi
Cantt-10
R/O F-44/7 Kabul Lines, Delhi Cantt-110010
31. MES No 376299 Mrs Monika, D/O Sh Late Shyam
Sunder Yadav, Age 30 year Working as ELECT (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O WZ-349, GF, Nangal Raya, New Delhi-110046
29
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
32. T No 1935 Sh Sudesh Kumar, S/O Sh Jasveer
Singh, Age 38 year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O Village+PO- Aherwan, Distt- Palwal, (HR) 121102
33. EX JC-299809X Sh Munna Lal Sharma, S/O Sh
Het Ram Sharma, Age 57 year Working as ELECT (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZ-223A, Gali No 2, East Sagarpur, Southwest
District New Delhi 110046
34. EX ANO 4188688L Sh Mohan Chandra, S/O Sh
Kamla Kant, Age 43 year Working as ELECT (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O F-6/58, F Block, PKT 6, Rohini Sector15 North West
Distt Delhi 110089
35. MES No 376959 Sh Swaroop, S/O Sh Shri Sat Pal,
Age 29 year Working as ELECT (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O VPO Silana District Sonipat Haryana 131408
36. MES No 376961 Sh Dariyav Singh, S/O Sh
Harbans Singh, Age 27 year Working as ELECT (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Sherpur, Tehsil- Pataudi, Distt Gurgaon (HR)
122502
37. MES No 376962 Sh Vikas, S/O Sh Vinod, Age 26
year Working as FGM (SK) in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O VPO Nogawa Tehsil- Matanhail Distt Jhajjar (HR)
Pin 124106
30
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
38. MES No 376969 Sh Nishant Kumar, S/O Sh Shiv
Shankar, Age 27 year Working as ELECT (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Sector-4C, 4085 Pragya Kuncj Vasundhara
Ghaziabad (UP) 201012
39. MES No 376974Sh Sumit Yadav, S/O Sh Dharam
Singh, Age 27 year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Jamalpur, Tehsil - Farrukhnagar, Distt
Gurugram (HR) 122503
40. MES No 376978 Sh Monu, S/O Sh Hukum Singh,
Age 28 year Working as ELECT (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O At A-33 LAxmi Nagar, ALwar (RAJ) 301001
41. MES No 424284 Sh Mukesh Kumar Singh, S/O Sh
Om Prakash, Age 39 year Working as ELECT (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Bahujholri Tehsil Mathanhel, Distt Jhajjar
(HR) 124142
42. MES No 377532 Sh Vikash, S/O Sh Kamal Singh,
Age 28 year Working as Mate (ELECT) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O VPO Kharoda Kalan Distt Charki Dadri (HR) 127308
43. MES No 377535 Sh Sandeep Yadav S/O Sh Sohan
Lal, Age 31 year Working as ELECT (SK) in the office of
GE (U) Elect Supply, Delhi Cantt-10
31
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O Village Gopalpura PO Badbar Tehsil Buhana istt
Jhunjhunu (RAJ) 333502
44. MES No 373238 Sh Ram Niwas, S/O Sh Mange
Ram, Age 60 year Working as MCM in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O Village Fatehpur PO Sondhi Distt Jhajjar(HR)
45. MES No 377647 Sh Veerendra Kumar Kushwaha,
S/O Sh Gopal Kushwaha, Age 33 year Working as
ELECT (SK) in the office of GE (U) Elect Supply, Delhi
Cantt-10
R/O Vill & PO-Bhadasa Kanpur Nagar Distt- Kanpur
(UP) 209402
46. MES No 372894 Sh Suresh Kumar, S/O Sh Shiv
Dayal, Age 60 year Working as ELECT (HS-I) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O wz-106, Palam Village, New Delhi 110045
47. MES No 373237 Sh Ram Avadh, S/O Late Sh Kali
Charan, Age 54 year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O House No 305A D Block, Qutub Vihar, Phase I Gola
Dairy 110071
48. MES No 315293 Sh Rampher Pal, S/O Ram Samuj
Pal, Age 53 year Working as ELECT (HS-II) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O P70/2 kabul Line Sadar Bazar Delhi Cantt 110010
32
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
49. MES No 314827 Smt Som Devi, W/O Late Sh.
Jagdish Singh, Age 60 year Working as Mate (Painter) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O T-5/7, Sadar Bazar, Delhi cantt-110010
50. MES No 315211 Sh Akhil Kumar, S/O Sh. Hira
Lal, Age 54 year Working as ELECT (HS-II) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O 216, DDA Flats, Pocket-9, NAvdeep Awaslya Colony,
Nasirpur, Delhi 110045
51. MES No 374931 Sh Mukesh Babu, S/O Late Sh.
Bhola Ram, Age 54 year Working as ELECT (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Hno-897C Shahbad Mohamadpur, Near Prachin
Shiva Mandir, Delhi-110061
52. MES No 375347 Sh Ramesh Kumar, S/O Sh.
Shish Ram Saini, Age 51 year Working as ELECT (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O Ashok Vihar Phase-3, H Block Gali No Grugram
53. T No 1767 Sh Ranveer Singh, S/O Sh. Om
Prakash, Age 37 year Working as ELECT (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-69/12 CVD Line Sadar Bazar, Delhi Cantt
110010
54. T No 1774 Sh Arjun Singh, S/O Sh. Vijay Singh,
Age 41 year Working as ELECT (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O P-172/3 CVD Line Sadar Bazar, Delhi Cantt
110010
33
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
55. MES No 375880 Sh Rajesh Kumar, S/O Sh. Daya
Singh, Age 44 year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O P-71/15 Kabul Line Sadar Bazar, Delhi Cantt
110010
56. MES No 376297 Sh Kirpal Singh Ahirwar, S/O Sh.
Bahairo Prasad, Age 33 year Working as ELECT (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-223/7 CVD Line Sadar Bazar, Delhi Cantt
110010
57. MES No 376960 Sh Susbir, S/O Sh. Krishan
Kumar, Age 31 year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Pur The Bawani Khera Dist Bhiwani Pin
127032
58. MES No 376968 Sh Anjali Negi, W/O Sh. Mohit
Singh Rana, Age 30 year Working as FGM(SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-68/5 CVD Line Sadar Bazar, Delhi Cantt 110010
59. MES No 376970 Sh Abhishek Sharma, S/O Sh.
Shankar Sharma, Age 37 year Working as ELECT(SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-1/3 Kabul Line Sadar Bazar, Delhi Cantt 110010
60. MES No 377529 Sh Amit Kumar, S/O Sh. Shri
Niwas, Age 34 year Working as MATE (ELECT) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Bhainsru Kalan, Rohtak, PIN 124501.
34
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
61. MES No 377533 Sh Shivram Saini, S/O Sh. BAdri
Prasad Saini, Age 29 year Working as MATE (ELECT) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O Vill Goojar Seemla PO- Krodi, The Sikari Dist Dosa
Pin 303509
62. MES No 372896 Sh Rajinder Singh, S/O Sh. Paras
Ram, Age 60 year Working as ELECT (HS-I) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O WZ-1 Palam Village, New Delhi-110045
63. MES No 372897 Sh Chand Singh, S/O Sh. Jai Lal
Sharma, Age 60 year Working as ELECT (HS-II) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Village Islampur PO South City-2, Gurugram
122018
64. MES No 372893 Sh Ram Singh, S/O Sh. Ramji Lal,
Age 59 year Working as ELECT (HS-II) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O F-44/4 Kabul line, Sadar Bazar, Delhi Cantt-10
65. MES No 374580 Sh Mohan Ram, S/O Sh. Khem
Ram, Age 59 year Working as ELECT (HS-II) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O Vill- Mandalsera, Dist- Bageswar, Uttarakhand PIN
263642
66. MES No 375294 Smt Devi, W/O Sh. Bipin Chander,
Age 50 year Working as ELECT (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
35
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O P-70/9 Kabul Line, Sadar Bazar, Delhi Cantt-10
67. MES No 316252 Sh Dilip Singh, D/O Sh. Shobha
Ram, Age 50 year Working as ELECT (SK) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O B-206, Madhu Vihar Uttam Nagar, West Delhi
110059
68. MES No 375621 Smt Leela Wati, W/O Sh. Atra, Age
59 year Working as ELECT (SK) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O V.P.O. Chandhat Tehsil & Palwal 121102
69. MES No 376296 Md Iqbal, S/O MD Kutubuddin,
Age 33year Working as ELECT (SK) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O O-4 Batla House Jamia Nagr New Delhi- 110025
70. MES No 376953 Smt Neetu, D/O Sh Ram Khiladi
Meena, Age 33year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O 117A-C3A Block Janakpuri New Delhi 110058
71. MES No 376964 Sh Naveen Kumar, S/O Sh om
Prakash, Age 30 year Working as FGM (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O Vill Shahbadpur PO/The Nangal Choudhary Dist
Mohindergarh 123023
72. MES No 371304 Sh Surender Kumar, S/O Late Sh
Bansi Lal, Age 59 year Working as MCM in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O RZF 41/33 Gali No 41, Sadh nagar II Delhi
36
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
73. MES No 371534 Sh Vishnu Narain Pal, S/O Late
Ramanth, Age 59 year Working as ELECT (HS-I) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O T-172 Old Nangal Delhi Cantt 110010
74. MES No 371567 Sh Jai Bhagwan, S/O Sardare, Age
57 year Working as ELECT (HS-I) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O A161 G/F Kh No 103/22, Satyam Puram Jharoda
110072
75. MES No 192351 Smt Mohini Adhikari, S/O Kuwar
Singh, Age 46 year Working as ELECT (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O BG-5A, 31D, Pachim Vihar, New Delhi 110063
76. MES No 377530 Sh Manoj Kumar Meena, S/O
Kailash Chand, Age 33 year Working as ELECT (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/OP-71/2 Kabul line, Sadar Bazar, Delhi Cantt-10
77. MES No 374575 Sh Daya Nand, S/O Surajbhan,
Age 57 year Working as ELECT (HS II) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O H No 393, Dhankot, Gurugram 122505
78. MES No 374224 Sh Durga Prasad, S/O Nand Ram,
Age 58 year Working as MCM(V/M)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O H No 189/1 Street No 8 Than Singh Nagar Anad
Parbat, ND 110005
37
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
79. MES No 374589 Sh Ramesh Chand Mishra, S/O
Basdev Mishra, Age 60 year Working as V/M (HS II)in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O H No 23 Part -I Sanik Enclave Near Ply Factory
Road Mohan Garden ND 110059
80. MES No 375122 Sh Jagjit Singh, S/O Dhanwant
Singh, Age 53 year Working as V/M (HS II)in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O N 67 Vishnu Garden ND 110018
81. MES No 510166 Sh Rakesh Kumar Yadav, S/O
Dharamveer, Age 55 year Working as V/M (SK)in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Vill Naurangabad Post shahbad The- Tizara Dist
Alwar (RAJ)- 301411
82. MES No 377534 Sh Ravi Karan, S/O Shiva
Narayan Maury, Age 27 year Working as V/M (SK)in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Villa IDgan post Pariyawan Distt Partap Garh UP
229408
83. MES No 373070 Sh Rohtas, S/O Bale Ram, Age 59
year Working as ELECT (HS I)in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O VPO Farukh Nagar Near Gaushala Distt Gurgaon
84. MES No 372071 Sh Ram Kumar, S/O Mangat
Ram, Age 59 year Working as ELECT (HS I)in the office of
GE (U) Elect Supply, Delhi Cantt-10
38
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O Village Shadharana Post Office Garhi Harsiru Dist
Gurgaon (HR)
85. MES No 315210 Sh kishore Singh, S/O Hari
Singh, Age 52 year Working as FGM(HS II)in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O BC Block 29C Shalimar Bagh East ND 110088
86. MES No 375121 Smt Padmini Devi, D/O Khiiram
Singh, Age 58 year Working as ELECT (SK)in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O Pole 41 Nasir pur Village Kh No 443, N.D. 110045
87. MES No 373891 Sh Samuel Masih, S/O Inayat
Mashi, Age 58 year Working as ELECT (SK)in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O 14/A West Sagarpur Gli No 4 N.D. 110046
88. MES No 376951 Sh Gaurav, S/O Phoo Singh, Age
34 year Working as ELECT (SK)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O H No 217 Phasse 1A Om Vihar Uttam Ngar ND
110059
89. MES No 376952 Sh Sunil Kumar Prasad, S/O Raj
Kishore Prasad, Age 31 year Working as FGM (SK)in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-68/10 Kabul Line Delhi Cantt 110010
90. MES No 376966 Sh Manish Kumar Bhoi, S/O
Ganesh Prasad Bho, Age 36 year Working as FGM (SK)in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O P-69/2 Kabul Line Delhi Cantt 110010
39
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
91. A/No 15660048F Sh Rajesh Kumar S/O Dhan
Singh, Age 31 year Working as Mate (Elect) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O Surpula Kalan The Lunaru Distt Bhiwani HR
127028
92. MES No 371421 Sh Amar Nath, S/O Hari Singh,
Age 59 year Working as MCM (Elect) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O Village Bhangrola Gurgaon HR 122505
93. MES No 373225 Sh Ganga Ram, S/O Lal Singh,
Age 57 year Working as ELECT (HS I) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O H No 646 Old Chopal Kapashera ND 110037
94. MES No 315302 Sh Bir Singh, S/O RAM Chandra,
Age 57 year Working as ELECT (HS I) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O T-67 Jharera Village Delhi Cantt 110010
95. MES No 315378 Sh Naveen Kumar, S/O Rm Phal,
Age 52 year Working as ELECT (HS II) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O SRS 36 Near Hanuman Mandir Nasirpur Village ND
110045
96. MES No 423849 Sh Vikas, S/O Randhir, Age 33
year Working as Mate (SSK) in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O VPO Nimoth The Dist Rewari HR 123411
40
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
97. MES No 373071 Sh Ramhar, S/O Hari Singh, Age
58 year Working as ELECT(HS-I) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O VPO Baganki Distt GurugaonHR 122105.
98. MES No 315305 Sh Chhangur Prasad, S/O Sh
Gopal Prasad, Age 56 year Working as ELECT(SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZF 824 Raj Nagar Part II Lal Bahadhur Shastri
Marg Palam Colony ND 110077
99. MES No 373220 Sh Sunil Dutt Gaur, S/O Sh
Ratan Singh, Age 60 year, FGM(HS I) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O 1137/4 New Panjab Colony Near Booter Pump Kheri
Sampla Post Off Samla Dist Rohtak HR 124501
100. MES No 370826 Sh Suresh Kumar, S/O Sh Mange
Ram, Age 60 year Working as MCM (FGM) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O WZ 153 Khyala ND 110018
101. MES No373191 Sh Attar Singh, S/O Sh Hari
Singh, Age 58 year Working as FGM (HS-I) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O P 108/4 Kabul Line Delhi Cantt 10
102. MES-373198 Sh Jagat Singh S/O Gyan Singh,
Age 58 years
Working as FGM(HS-1) in the office of the GE (U)
Elect Supply, Delhi Cantt-10
R/O P-108/4 Kabul Line, Delhi Cantt-10
41
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
103. MES No 373226 Sh Krishan Kumar , S/O Sh Hazari
Lal, Age 60 year Working as FGM (HS-II) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O Village Fatehpuri The- Jhajjar Distt Jhajjar (Hya)
104 MES No 375477 Sh Jai SIngh , S/O Sh Pyare Lal, Age
49 year Working as FGM (SK) in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O WZ 18 Palam Gaon ND 45
105. MES No 315296 Sh Rajender Singh , S/O Sh Prithvi
Singh, Age 52 year Working as FGM (HS II) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O H no 60 Sec 19 Dwarka ND 75
106. MES No 315301 Sh Ramesh Kumar , S/O Sh Prabhu
Dayal, Age 56 year Working as FGM (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O VPO Islampur The Badshah Pur Dist Gurgaon HR
107. MES No 316003 Sh Roop Kumar , S/O Sh RAMDhuj,
Age 49 year Working as FGM (SK) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O Plot No 2 Durga Enclave Part 2 Jaffarpur Kalan
Delhi 75
108. MES No 315292 Sh Ashok Kumar, S/O Sh Arjun
Prasad , Age 51 year Working as FGM (HS II) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O H No E-59 Gali No 69 Mahavir Enclave Part III
ND 59
42
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
109.MES No 374585 Sh Hari Prakash, S/O Sh Ami Chand ,
Age 57 year Working as FGM (HS II) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O H No 6/143 Jhareda Village Delhi Cantt 10
110.MES No 376285 Smt Nisha, W/O Sh Naveen Kumar,
Age 32 year Working as FGM (SK) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O H No 34 Upper Ground Floor Avtar Enclav.
111. MES No 376289 Sh Pravesh Kumar Meena, S/O Sh
Ram Kishor Meena, Age 34 year Working as FGM (SK) in
the office of GE (U) Elect Supply, Delhi Cantt-10
R/O Village Malawali The Laxman Garh Alwar (Raj)
321633
112. Ex A/No 14559032 Y Sh Mahipal Singh Rawat, S/O
Sh Jabar Rawat , Age 59 year Working as FGM (SK) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O RZ 13/11 B Gali No 8 Kailash ND 45
113. Ex A/No 4564593A Sh Harspal Singh Negi, S/O Sh T
S Negi, Age 49 year Working as FGM (SK) in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O RZ 25H/12-A Gali No 6, indra Park Palam Colony
ND 45
114.. T No 1977 Sh Vikash, S/O Sh Satbir Singh, Age 31
year Working as ELECT (SK) in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O VPO Kablana Dist & The Jhajjar (HR) 124104
43
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
115.MES No 376911 Sh Avneesh Kumar, S/O Sh Mukesh
kumar, Age 30 year Working as FGM (SK) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O RZ-20A Gali No 0 Main Sagarpur, ND 110046
116. MES No 376912 Sh Pankaj Kumar, S/O Sh Surender
Kumar, Age 29 year Working as FGM (SK) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O H No 2113 Ward No 8, Near BDPO Office Ateli
Mandi (HR) 123021
117. MES No 376959 Sh Sombir, S/O Sh Randir Singh, Age
34 year Working as Mate (SK) in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O Gali No 3 Indian Colony Sonipat (HR) 131001
118. MES No 376957 Sh Rahul Meena, S/O Sh Champa
Ram Meena, Age 31 year Working as FGM (SK) in the office
of GE (U) Elect Supply, Delhi Cantt-10
R/O Plot No 8 Tiger Colony Mungaska Dist Alwar (Raj)
301001
119. MES No 376971 Sh Harish Kumar, S/O Sh Data Ram,
Age 27 year Working as FGM (SK) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O Vill Bawana Gujjar PO Tnt Dist Rewari (HR) 123101
120. MES No376973 Sh Sanju Yadav S/O Mahesh Kumar,
Age -26 years
Working as FGM (SK) in the office of GE (U) Elect, Delhi
Cantt-10
R/O Aulant Buroli, Rewari (Hya).
44
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
121. MES No 376975 Sh Rupesh Kumar, S/O Sh Dilip
Kumar, Age 27 year Working as Mate (SK) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O 142,143 Radhey Krishan Appt L Extb Mohan
Garden Near DK Model School Uttam Nagar ND 110059
122. MES No 376956 Sh Vinay Kumar, S/O Sh Krishan
Lal, Age 32 year Working as FGM(SK) in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O VPO Makrauli Kalan Dist Rohtak (HR) 124001
123. Ex A/No 1494756A Sh Hariom Sharma, S/O Sh
Roshan Lal, Age 46 year Working as Mate (FGM) in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O VPO Kitlana Dist Bhiwani (HR) 127309
124. Ex A/No 1584311P Sh Surjeet Singh, S/O Sh Balwan
Singh, Age 51 year Working as Mate (FGM) in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O Vill Bhola Khalsa Post Nigdhu The Nigdhu Dist
Karnal (HR) 132157
125. MES No 373059 Sh Ganesh Prasad, S/O Sh Ram
Lakan, Age 52 year Working as FTR (SK)in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O S-199A Kuttab Vihar Phase -1 Goyala Dairy ND
110071
126. MES No 371817 Sh Shyam Sunnder, S/O Sh Ram
Datta Sharma, Age 62 year Working as FGM (HS II)in the
office of GE (U) Elect Supply, Delhi Cantt-10
45
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O H No Banke Bihari Ashina Mauja Sunrakh Road
Near Gopi Rasoi Vrindavan Mathura (UP) 281121
127.MES No 373221 Sh Tulsi Ram, S/O Sh Ramji Lal, Age
62 year Working as MCM(ELECT)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O VPO Nangal Shahbazpur (55) Rewari (HR) 123501
128.MES No 373224 Sh Naresh Kumar, S/O Sh Chattar
Singh, Age 64 year Working as MCM(ELECT)in the office of
GE (U) Elect Supply, Delhi Cantt-10
R/O H No 104 Near Shiva Mandir Baprola Delhi 110043
129. MES No371422 Sh Om Pal S/O Sh Narayan, Age
61year Working as ELECT(HS I)in the office of GE (U) Elect
Supply, Delhi Cantt-10
R/O A -1/18 Near S P School Mohan Garden Delhi
110050
130. MES No Sh Ved Prakash, S/O Sh Mandroop Singh,
Age 56 year Working as MCM (Eect)in the office of GE (U)
Elect Supply, Delhi Cantt-10
WZ-202, Gali No-13, Shad Nagar, New Delhi-45
131. MES No 373061 Sh Sher Singh, S/O Sh Hira Singh,
Age 61 year Working as ELECT(HS-I)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O RZ-62 Gali No 25C Indra Park ND 110045
132. MES No 373212 Syad Asad Hussain, S/O Syed
Ifthkar Husain, Age 61 year Working as MCM(FGM)in the
office of GE (U) Elect Supply, Delhi Cantt-10
46
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O RZ H 40 40% 41 West Sagarpur ND 110046
133. MES No 373195 Sh Narender Kumar Dabas, S/O
Kartar Singh, Age 61 year Working as MCM(FGM)in the
office of GE (U) Elect Supply, Delhi Cantt-10
R/O Mouji Ram Bhawan Near Kalka Mata Mandir PO
Rani Khera Vill Rasulpur Delhi 110081
134. MES No 373196 Sh Mahender Kumar, S/O Sankar
Lal, Age 61 year Working as MCM(FGM)in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O H No 430 Near PNB VPO Dundahera Sector 29
Gurgaon (HR) 122015
135. MES No 373232 Sh Basant Lal, S/O Shiva Charan,
Age year Working as MCM(ELECT)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O 25 KH No 124/16/1 Gali No 9 Dichaon Enclave
Nazafgarh N D 110043
136. MES No 370603 Sh Suresh Chand, S/O Bhim Singh,
Age 62 year Working as FGM(HS I)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O VPO Jhangir Pur Distt Jajjar HR 124103
137. MES No 373208 Sh Ram Kumar, S/O Nathu Ram,
Age 61 year Working as FGM(HS I)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O WZ 511 Palam Village ND 110045
47
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
138. MES No 373218 Sh Om Bir Singh, S/O Niranjan
Singh, Age 62 year Working as FGM(HS I)in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O RZ 55 Gali No 9 Mohan NagarPankha Road ND 46
139. MES No 373199 Sh Bishmber Dayal, S/O Mehar
Chand, Age year Working as FGM(HS I)in the office of GE
(U) Elect Supply, Delhi Cantt-10
R/O VPO Kangan Heri ND
140. MES No 373074 Sh Kewal Krishan, S/O Bhola Ram,
Age 61 year Working as FGM(HS I)in the office of GE (U)
Elect Supply, Delhi Cantt-10
R/O H No 897 Saini Mohala Upparwala Shahbd
Mohammadpur ND 110061
....Applicants
(By Advocate: Shri I S Yadav)
Versus
1. Union of India through Secretary to Govt. of India,
Ministry of Defence, New Delhi-110011.
2. Engineer in Chief, Ministry of Defence, Kashmir House,
Raja ji Marg, Army HQ, New Delhi-110001
3. Chief Engineer, Head Quarter, MES, Western
Command, Chandimandir-134107.
4. Garrison Engineer, (U) Electric Supply, Delhi cantt-
110010
5. Principal Controller of Defence Accounts
(Western Command), Sector-9,
Chandigarh-160009.
...Respondents
(By Advocate:- Shri Sanjay Kumar)
48
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
O.A. No. 2631/2023
1. MES No 375023 Shri Subhash Chander S/o Kirpal
Singh, Age 58 years
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o P-68/10 Kabul Line Delhi Cantt -110010
2. MES No 370502 Sh Bhuwan Chand S/o Gosai Dutt ,
Age-59 years
Working as MCM in the office of GE(U) W/S Delhi Cantt-
10
R/o Flat No-85-86 Pocket-3, Sector-22, Rohini Delhi-
110085
3. MES No 373283 Sh. Kalash Chand S/o LAl Singh Yadav
Age 62 years
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o RZH-280, Gali No 9, Raj Nagar Part 2 Palam Colony
South West Delhi- 110077
4. MES No 373274 Sh. Ramesh Kumar S/o Hari Kumar,
Age 61 years
Working as FGM-HS-II in the office of GE (U) W/S Delhi
Cantt-10
R/o 457/27 Gali No -7, Madan Puri Gurgaon Haryana
122001
5. MES No 373257 Sh. Kartar Singh S/o Amit Lal, Age 59
years
49
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FGM-HS-II in the office of GE (U) W/S Delhi
Cantt-10
R/o Kumhar Chowk Mohall ratua Pirthla 42 Palwal
Haryana-121102
6. MES No 456417 Sh. Mahabir Singh S/o Surja Singh, Age
63 years
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Village Kailaya Dist Bhiwani Pin 127309
7. MES No 315741 Sh. Satish Kumar S/o Nand LAl, Age 53
years
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o House No 94, Near Shiva Mandir Sector-22B
Molahera 65,
Gurgaon Haryana- 122015
8. MES No 376916 Sh. Abhishek Kumar Singh S/o Jal
Prakash, Age 31 years
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 89B Block 9 Chanakya Place Part -2 New
Delhi-110059
9. MES No 376979 Sh. Karambir Yadav S/o Ramkishan
yadav, Age 26 years
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o V.P.O. Basant Vihar Colony Near Railway Station
Gurugram
50
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Block No 3-/11 Pin No - 122505
10. MES No 376905 Sh. Hitesh Kumar Meena
S/o Mohan Singh Meena Age 29 years
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o B-850-D, Sangam Vihar New Delhi Pin - 110062
11. T No-12 Sh. Umed Singh S/o Sultan Singh, Age 55
years
Working as vec/Mech in the office of GE (U) W/S Delhi
Cantt-10
R/o Biharipur 91 Rewari Dehlawas Gulabpur Haryana
Pin-123401
12. MES No 373265 Sh. Vijender Singh S/o Hamand
Tyagi, Age 63 years
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o 155 Shahpur taga 108 Sonipat Haryana Pin 131101
13. MES No 373263 Sh. Manoj Kumar S/o Prem
Prakssh, Age 59 years
Working as FGM HS II in the office of GE (U) W/S Delhi
Cantt-10
R/o 292-293 First Floor PKT 3 BHKB Sector 29 Rohiniu
North West Delhi Pin 110042
14. MES No 373268 Sh. Sursh Kumar S/o Balbir
Singh, Age 62 years
Working as FGM HS II in the office of GE (U) W/S Delhi
Cantt-10
51
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/o MA 255 Mapsko City Sector 26 Sonipat Haryana Pin
131001
15. MES No 370910 Sh. Satish Kumar S/o Kishori Lal,
Age 63 yrs
Working as FGM HS II in the office of GE (U) W/S Delhi
Cantt-10
R/o D-18 Khajan Basti Pin 110046
16. MES No 371381 Sh. Rishi Pal S/o Sumes SIngh,
Age 61 yrs
Working as FGM HS II in the office of GE (U) W/S Delhi
Cantt-10
R/o 688 Basi 50 Gurgaon Haryana Pin- 122006
17. MES No 374646 Sh. Chetan Prakash S/o Chhabil
Das Hans, Age 64 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o 1745 D Block omax City Sonipat Haryana 131001
18. MES No 375094 Sh. Bimla Devi S/o Suresh Kumar,
Age 63 yrs
FGM SK in the office of GE (U) W/S Delhi Cantt-10
R/o Shahbad Mohammad Pur South West Delhi Pin-
110061
19. MES No 374147 Sh. Kamal Singh Meena S/o
Mohan Chaukhanda, Age 59 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Kakrava Bharatpur Rajasthjan PIN- 321402
52
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
20. MES No 374639 Sh. Mohender Kumar Sharma,
Age
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o P-11/2 Uri Enclave Delhi Cantt Pin - 110010
21. MES No 373277 Sh. Sadhu Ram S/o Ram Saroop,
Age 60 yrs
Working as V/MAN in the office of GE (U) W/S Delhi
Cantt-10
R/o Gali No 5 Mayur Vihar Warivo-19 Gaurna Road
Sonipat Haryana Pin 131024
22. MES No 374146 Sh. Nar Singh S/o Samiya Ram,
Age 60 yrs
Working as Ftr SK in the office of GE (U) W/S Delhi
Cantt-10
R/o RZ-21A/275 Geetanjali Park West Sagarpur South
West Delhi Pin--110046
23. MES No 376904 Sh. Sachin S/o Jaswant Singh,
Age 28 yrs
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o Dahina 820 Dahina 12 Rewari Haryana Pin 128411
24. MES No 376922 Sh. Sandeep S/o Ram Pratap
Yadav, Age 27 yrs
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o Vill- Saidpur PO Abeli Mandi Dist Mahendergarh
Haryana 123021
53
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
25. MES No 376918 Sh. Pankaj Kumar Gupta
S/o Harendra Kumar Gupta, Age 31yrs
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o Mathur Vaishya Colony Ambah Morana MP Pin-
476111
26. MES No 373448 Sh. Mahesh Kumar S/o Shri
Kishan, Age 61 yrs
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o H.N. 283 V.P.O. Basai DIst Gurugram Haryana
122005
27. Shri Kamal Rai Sharma, S/o Suresh Sharma, R/o
Palam Rajnagar, II House No. 1312 Block,
No. 5, Pin-110045
28. MES No 372012 Sh. Prem Sagar S/o Radhe Lal,
Age 58 yrs
Working as Elect HS-I in the office of GE (U) W/S Delhi
Cantt-10
R/o 162 Chirag Delhi Malviya Nagar South Delhi Pin
110017
29. MES No 369155 Sh. Anand Siungh S/o Late
Bachchi Singh, Age 62yrs
FGM HS-I in the office of GE (U) W/S Delhi Cantt-10
R/o P-68/7 Kabul Line Delhi Cantt Pin 110010
30. MES No 371203 Sh. Ranjeet Singh S/o Mun
Chandar, Age 59 yrs
54
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FGM HS-I in the office of GE (U) W/S Delhi
Cantt-10
R/o P-71/1 Kabul Line Delhi Cantt Pin 110010
31. MES No 373252 Sh. Rajinder Kumar S/o
Mahender Sharma, Age 59 yrs
Working as FGM HS-I in the office of GE (U) W/S Delhi
Cantt-10
R/o WZ-88 Gali No-4, Sadh Nagar Palam Colony South
West Delhi- 110045
32. MES No 313510 Sh. Balbir Singh S/o Kapur
Singh, Age 62yrs
FGM HS-II in the office of GE (U) W/S Delhi Cantt-10
R/o RZF 31/562 Gali No 23 Sad Nagar Part 2 Palam
Colony New Delhi Pin 110045
33. MES No 370924 Sh. Birender Singh S/o Mangi
Ram, Age 64 yrs
FGM HS-II in the office of GE (U) W/S Delhi Cantt-10
R/o 264 Khera Khurampur Khurmapur (8) Farrukh
Nagar Gurgaon
Haryana Pin 122506
34. MES No 373273 Sh. Kamal Rai Sharma S/o Suresh
Sharma, Age 56 yrs
Working as P/Ftr SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Palam Rajnagar II House No 3/2 Block No 5 Pin
110045
55
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
35. MES No 372097 Sh. Maha Nand S/o
Maheshwrahand, Age 60yrs
Ftr HS-I in the office of GE (U) W/S Delhi Cantt-10
R/o Plot No 76 Donali Chowk Near Dharowar
International School (U.K.) Pin 248008
36. MES No 315270 Sh. Pradeep Kumar S/o
Manchandar Kuma,r Age 53 yrs
Working as Ftr HS-II in the office of GE (U) W/S Delhi
Cantt-10
R/o Sonia Mohalla Beech Wala Shahbad Mohammadpur
South West Delhi Pin 110061
37. MES No 373280 Sh. Raj Kishore S/o Ram Prit, Age
61yrs
P/Ftr HS-I in the office of GE (U) W/S Delhi Cantt-10
R/o P-68/10 Kabul Line Delhi Camtt Pin 110010
38. MES No 373279 Sh. Som Dutt S/o Chote Lal ,Age
61yrs
P/Ftr SK in the office of GE (U) W/S Delhi Cantt-10
R/o WZ-103 Gali No 2 Raj South Part 2 Palam Colony
Bagdola Delhi 110077
39. MES No 371190 Sh. Ashok Kumar S/o Shiv Narain,
Age 60yrs
P/Ftr SK in the office of GE (U) W/S Delhi Cantt-10
R/o Vill+ PO - Bhagin Manesar Gurgaon Pin 122051
40. MES No 372098 Sh. Chaman Lal S/o Maha Singh,
Age 59yrs
56
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o p-73/3- Kabul Line Delhi Cantt Pin 110010
41. MES No 372101 Sh. Vinod Kumar S/o Shiv Lochan
Singh, Age 58 yrs
Working has FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o R3/A3-40C Mohan Garden Uttam Nagar West Delhi
Pin 110059
42. Ex 14458649 Sh. Balwan Singh S/o Sheesh Ram,
Age 62yrs
FGM SK in the office of GE (U) W/S Delhi Cantt-10
R/o Plot No 164 Amberhai Vill Sector 19 Dwarka South
West Delhi Pin 110075
43. MES No 371736 Sh. Mangi Lal S/o Ram Narayan,
Age 58 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o RZ-297 Pankha Road Braham puri South West Delhi
Pin 110046
44. MES No 374643 Sh. Azad Singh S/o Tara Simngh,
Age 63 yrs
FGM SK in the office of GE (U) W/S Delhi Cantt-10
R/o 125 Bhatana Jafrabad 176 Sonipat HJaryana Pin
131024
45. MES No 374644 Sh. Tej Bhan S/o Rajkaran, Age
59 yrs
57
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Mahipal pur 1182 South West Delhi 110037
46. MES No 375289 Sh. Saroj W/o Ramesh Kumar, Age
55 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o 24 Quarters Sadar Bazar House No 186/9 Delhi
Cantt 110010
47. MES No 371149 Sh. Vipal Raj S/o Ram Chander,
Age 61yrs
MCM in the office of GE (U) W/S Delhi Cantt-10
R/o P-233 New CVD Line Sadar Bazar Delhi Cantt Pin
110010
48. MES No 376909 Sh. Praveen Yadav S/o Pm
Prakash, Age 29yrs
Working as Mate SSK in the office of GE (U) W/S Delhi
Cantt-10
R/o Chanduwas 117 Rewari Haryana Pin 123401
49. MES No 376931 Sh. Hare Kishan S/o Sita Ram,
Age 27 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Vill Khanbi Csariyam Moh Holi Chowk Distt Palwal
Haryana Pin 121106
50. MES No 376917 Sh. Yogesh Malik S/o Mahavir
Singh, Age 27 yrs
58
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as Mate SK in the office of GE (U) W/S Delhi
Cantt-10
R/o V.P.O. Dagroli 63 Dagroli Bhivani Dadri Haryuana
PIN 127308
51. MES No 376944 Sh. Dharmendra Kumar S/o
Balwant Singh, Age 28yrs
Working as Mate SK in the office of GE (U) W/S Delhi
Cantt-10
R/o 106 Dagroli 63 Dagroli Bhiwani Dadri Haryana
127308
52. T-197 Sh. Pankaj Kumar S/o Shivje Kumar, Age 36
yrs
Working as Veh/Mech in the office of GE (U) W/S Delhi
Cantt-10
R/o T-75/4 Kabul Line Delhi Cantt 110010
53. MES No 377645 Sh. Surendra Kumar S/o
Ghanshyam das, Age 29yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o Vill Banguwan Kalan Sub Div Tailbehat Dist Lalit
Pur State UP 284136
54. MES No 377577 Sh. Shri Kant Yadav S/o Krishna
Yadav, Age 35 yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o RX 1248 Bharat Nagar Khora Colony Ghaziabas Pin
201309
59
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
55. MES No 377576 Sh. Rahul Raikwar S/o Jelam
Raikwar, Age 29yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o p-67/8 Kabul Line Delhi Cantt 110010
56. MES No 377584 Sh. Praveen Kumar Rajak S/o
Sheewan Lal, Age 30 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Subhash Nagar bhel Jhanshi UP 284120
57. MES No 377626 Sh. Paradip Kumar S/o Haspseet
Chothary, Age 28 yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o Vill + post Mangath Dhasora Muger 811212
58. MES No 377623 Sh. Sanjay Kumar S/o Lal Chand,
Age 31yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o 0306, 1993 Mudwar Bhagela Ahear Ajeska Alwar
Rajasthan 301401
59. MES No 372106 Sh. Kamlesh W/o Satbir Singh,
Age 53 yrs
Working as Ftr (HS-II) in the office of GE (U) W/S Delhi
Cantt-10
R/o 860 Saini Mohala Beech Wala Shahabad
Mohammad Pur South Wesr Delhi 110001
60
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
60. MES No 371279 Sh. Babu Lal S/o Late Mangora,
Age 60 yrs
Working as P/FTE (HS-II) in the office of GE (U) W/S
Delhi Cantt-10
R/o Village Bhagwan Din Purva Post Office Darpipur ZIla
Amethi UP 227405
61. MES No 373439 Sh. Amarjeet Singh S/o Late Sh
Sadhu Singh, Age 59 yrs
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o RZ-19, C/1 MAIN SAGARPUR GALI NO 3 NEW
DELHI 1100145
62. MES No 372011 Sh. Kalu Ram S/o Late Sh Ratan
Lal, Age 60 yrs
FGM (HS-I) in the office of GE (U) W/S Delhi Cantt-10
R/o RZ 311, F 328 RAJ NAGAR PART 2 PALAM 110045
63. MES No 372168 Sh. Ravi Kumar S/o Late Sh
Umrao Singh, Age 58 yrs
Working as FGM (HS-II) in the office of GE (U) W/S Delhi
Cantt-10
R/o C-41/8 Kabul Line Delhi 110010
64. MES No 374378 Sh. Prabhu Mehto S/o Ramanand,
Age 56 yrs
Working has FGM SKin the office of GE (U) W/S Delhi
Cantt-10
R/o P-68/4 Kabul Line Delhi 110010
61
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
65. MES No 365095 Sh. Mahipal S/o Late Sh Rattan
Lal, Age 55yrs
Working as FGM HS- II in the office of GE (U) W/S Delhi
Cantt-10
R/o WZ 829, Naraina Village New Delhi 110028
66. MES No 315808 Sh. Milan Bahadhur S/o Late Sh
Dhan Bhahdur,Age 55 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o F44/1 Kabul Line Delhi Cantt 110010
67. MES No 374093 Sh. Ram Lal S/o Prabhu, Age
53yrs
Working as FTR SK in the office of GE (U) W/S Delhi
Cantt-10
R/o RZ 97 Nala Par Basti East Sagarpur New Delhi
110046
68. MES No 371193 Sh. Umed Singh S/o Ganeshi Lal,
Age 60 yrs
P/ FTR HS I in the office of GE (U) W/S Delhi Cantt-10
R/o Parvesra Post Gudera Mathura Gudera UP 2812069
69. MES No 373251 Sh. Naresh Pal S/o Sh Dunger
Singh, Age 60yrs
MCM in the office of GE (U) W/S Delhi Cantt-10
R/o A391 Ashram Wali Gali VikaJ Kunj Loni Ghaziabad
201102
70. MES No 373460 Sh. Govind Ram S/o Ram
Swaroop, Age 57 yrs
62
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FGM HS I in the office of GE (U) W/S Delhi
Cantt-10
R/o HNo 483, Dani ka Mohalla Near Bada mANdir Allika
Haryana 121102
71. MES No 373466 Sh. Satish Kumar S/o Ishwar
Dass, Age 53 yrs
Working as FGM HS I in the office of GE (U) W/S Delhi
Cantt-10
R/o A-1/153A Gali No 16 Hastal Road Uttam Nagar West
Delhiu 110059
72. MES No 372167 Sh. Salik Ram S/o Sant Ram,Age
61yrs
FGM HS II in the office of GE (U) W/S Delhi Cantt-10
R/o P-70/7 Kabul Line Delhi Cantt 110010
73. MES No 374107 Sh. Rajesh Kumar S/o Mohan Lal,
Age 59yrs
Working as FGM HS II in the office of GE (U) W/S Delhi
Cantt-10
R/oA-15 Manak Vihar New Delhi 110018
74. MES No 372008 Sh. Ram Bhadhur Pal S/o Ram
Niwash Pal, Age 53yrs
Working as P/FTR (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o C-1/72 Gali No 3 Madhu Vihar West Delhi 110059
75. MES No 371454 Sh. Ram Sanjeevan S/o Vipat
Ram, Age 59yrs
63
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FTR (HS I) in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 38 Gali No 8 Block G -2 SAI Enclave Mohan
Garden West Delhi 110059
76. MES No 373488 Sh. Ram Niwas S/o Ram Chander,
Age 60 yrs
P/FTR (SK) in the office of GE (U) W/S Delhi Cantt-10
R/o H No 1210 Dichau Kalan New Delhi 110043
77. MES No 375464 Sh. Rajesh Kumar S/o Late Ram
Khilawan, Age 45 yrs
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o B-175 Qutub Vihar Phase I Goyla Dairy New Delhi
110071
78. MES No 372069 Sh. Subhash Chander S/o Sh.
Chhuttan Lal, Age 59 yrs
Working as V/MECH HS-I in the office of GE (U) W/S
Delhi Cantt-10
R/o A-210, Gali No 2 Madhu Vihar Uttam Nagar Delhi
110059
79. MES No 372070 Sh. Braham Prakash S/o
Raghubir Singh, Age 59 yrs
Working as V/MECH HS-I in the office of GE (U) W/S
Delhi Cantt-10
R/o H No 363 Gali No 8E J Block Ashok Vihar Phase 3
Gurgaon Haryana 122001
80. T-142 Sh. Bir Singh S/o Ranjit Singh, Age 56 yrs
64
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as V/MECH SK in the office of GE (U) W/S
Delhi Cantt-10
R/o V.P.O. Manpur The Hathin Palwal 121105
81. MES No 376131 Sh. Mukesh Kumar S/o Bhoop
Singh, Age 40yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o A505 Chodhary Chander Gali Kaithwara Usmanpur
Delhi 110053
82. MES No 376132 Sh. Vinesh Kumar S/o Attar
Singh, Age 39 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 417 Ghukna Mod Gali No 7 Near Prem
Marriage Hall Ghaziabad 201003
83. MES No 376250 Smt. Pooja Priya Darshani W/o
Hiten Parcha, Age 33 yrs
Working as Elect (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o H NO A/90 Street No 1 Garhi Colony Khera Kalan
Delhi 110082
84. MES No 376251 Sh Ashish Saini S/o Devender
Kumar Saini, Age 35 yrs
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 95 Main Bazar Lawewnce Road Rampur Delhi
110035
65
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
85. MES No 376133 Sh Tejveer Singh S/o Shyam
Singh, Age 31yrs
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o P-71/10 Kabul Line Delhi Cantt 110010
86. MES No 376134 Sh Sushil Kumar Meena S/o Ajeet
Ram Meena, Age 33yrs
Working as Elect(SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o P-68/15 Kabul Line Delhi Cantt 110010
87. MES No 376252 Sh Kapil S/o Harkesh Kumar, Age
29 yrs
Working as FGM(SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 686 Village Chakkarpur Gurugram 122002
88. MES No 376919 Sh Siya Ram S/o Ishwar Singh,
Age 29 yrs
Working as Pipe Fitter (SK) in the office of GE (U) W/S
Delhi Cantt-10
R/o 387 Brah Khurd 73 Jind Haryana 126102
89. MES No 377080 Sh Abhishek Singh S/o Prabal
Pratap, Age 28 yrs
Working as Mate (Pipe Fitter) in the office of GE (U) W/S
Delhi Cantt-10
R/o jawahar Nagar Ghatampur Kanpur Uttar Pradesh
209206
66
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
90. MES No 377000 Sh Vikash Kumar Rai S/o
Subhash Rai, Age 28 yrs
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 7269, Gali No 268, Ward No 5 Parwatiya
Colony NIT Faridabad 121005
91. MES No 377357 Sh Punit Kumar S/o Sompal
Singh, Age 35 yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o HNo 43/2 Chandner Post Office Bhahdurgarh Hapur
Up 245208
92. MES No 377586 Sh Pawan Choudhary S/o
Bachchoo Singh, Age 31 yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o Village Sarsa Arhera Arhera Agra UP 283110
93. MES No 377638 Sh Shankar Singh S/o Bhola
Singh, Age 36 yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o Village Post Office Dilari Distt- Moradabad, Uttar
Pradesh 244401
94. MES No 377575 Sh Jasveer Singh S/o Ranveer
Singh, Age 31yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o E-43/11 Kabul Line Delhi Cantt 110010
67
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
95. MES No 377573 Sh Sourabh Saini S/o Late Devi
Prasad, Age 30 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 90 Gwaukhera Chakeri Kanpur UP 208008
96. MES No 373455 Sh Ram Kishan S/o Late
Subhram, Age 61Yrs
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o Village Budani Post Office Turkiawas Rewari
Haryana 123502
97. MES No 377635 Sh Pravesh Kumar Dhiran
S/o Dharam Pal Singh Dhiran, Age 29 yrs
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o C-4/80 Meet Nagar Delhi 110094
98. MES No 373451 Sh Satyapal Yadav S/o Kawar Lal
Yadav, Age 62yrs
MCM in the office of GE (U) W/S Delhi Cantt-10
R/o Village Tararpur East Murar Dist Rewari Haryana
122502
99. MES No 369669 Sh Ram Prasad S/o Ram Singh,
Age 62yrs
Working as FTR (HS-I) in the office of GE (U) W/S Delhi
Cantt-10
R/o N-29, Mohan Garden Dwarka Road, Uttam Nagar
West Delhi 110059
68
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
100. MES No 373444 Sh Ishwar Lal S/o Sh Gopal Lal,
Age 62yrs
Working as FGM (HS-I) in the office of GE (U) W/S Delhi
Cantt-10
R/o rz-4/321 Gali No 8, Geetanjali Park West Sagarpur
Delhi 110046
101. MES No 373453 Sh Balwan Singh S/o Sh Mir
Singh, Age 61 yrs
Working as FGM (HS-I) in the office of GE (U) W/S Delhi
Cantt-10
R/o 518 Dhansa Village South West Delhi 110073
102. MES No 373456 Sh Sant Ram S/o Sh Kundan Lal,
Age 62 yrs
Working as FGM (HS-I) in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 127 Ambarhai Village Sector 19 Dwarka South
West Delhi 110075
103. MES No 373437 Sh Deepak Kumar Thapa
S/o Sh Bishan Singh, Age 59 yrs
Working as MCM in the office of GE (U) W/S Delhi Cantt-
10
R/o H No 29 IInd Floor Ashoka Part III Sec 35 Faridabad
121003
104. MES No 315464 Sh joginder Singh S/o Late Sh
Banta Singh, Age 55yrs
Working as FGM(SK) in the office of GE (U) W/S Delhi
Cantt-10
69
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/o WZ 666A Padam Basti Nangal Raya New Delhi
110046
105. MES No 198992 Sh Ashok Kumar Chaurasia
S/o Bhawan Ram, Age 36yrs
Working as FGM(SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o Vill Chhapari PO Sikjari The Dullahapur Distt
Ghazipur UP 275202
106. MES No 373461 Sh Puran Chand S/o Late Sh Hari
Dutt, Age 58yrs
Working as FGM HS-I in the office of GE (U) W/S Delhi
Cantt-10
R/o C2/222 Mahavir Enclave Part I New Delhi 110045
107. MES No 374379 Smt Sunita ,Age 55 yrs
Working as FGM HS-II in the office of GE (U) W/S Delhi
Cantt-10
R/o Jharera Village Delhi Cantt-110010
108. MES No A1581623A Sh Mahesh Chand S/o Bishan
Singh, Age 54yrs
Working as Elec (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o P-73/8 Kabul Line Delhi Cantt 110010
109. MES No 377115 Sh Sudhir S/o Rajpal, Age 33 yrs
Working as FGM(SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o K-50/1 Sangam Vihar New Delhi 110062
70
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Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
110. MES No 377633 Sh Rahulr S/o Raju K, Age 28 yrs
Working as Mate (V/Man) in the office of GE (U) W/S
Delhi Cantt-10
R/o Vettathutharayil (h) Kizahakkenada Viakam(po)
Kottayam Kerala 686141
111. MES No 376980 Sh Kirshan Kumar S/o Satayaveer,
Age 26yrs
Working as Mate FGM (SK) in the office of GE (U) W/S
Delhi Cantt-10
R/o VPO Kailpuri Khetawas Distt Jhajjar HR 124109
112. MES No 374637 Sh Jagdish S/o Late Sh Rami, Age
59 yrs
Working as FGM HS II in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 27 Vill Sidhipur Loha Jhaajar HR 124507
113. MES No 376932 Sh Sachin Sharma
S/o Late Sh Raj Kumar Sharma, Age 27 yrs
Working as P/FTR(SK) in the office of GE (U) W/S Delhi
Cantt-10
R/o Near Hanuman Mandir Bank Colony BHiwani HR
127021
114. MES No 377629 Sh Yogesh Kushwaha S/o Sh
Narayan Das, Age 31Yrs
Working as Mate FGM in the office of GE (U) W/S Delhi
Cantt-10
R/o 118, outside Unnaogate Panchwati Colony Jhansi
Up 284002
71
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
115. MES No 204267 Sh Virendra Singh Rawat
S/o Sh Mohan Singh Rawat ,Age 39 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o RZ 32/2 Gali no 11 Kailash Puri Palam New Delhi
110045
116. MES No 373476 Sh Sunder Lal S/o Late Sh Amilal,
Age 60yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Hayatpur 114, Gurugram HR 122505
117. MES No 373441 Sh Dharam Singh S/o Late Sh
Chandgi Ram, Age 58yrs
Working as FGM HS I in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 865 Sec 21 Gurugram HR 122016
118. MES No 377642 Sh Ajay Rjpoot S/o Sh Naval
Kishior, Age 28 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Khagroha Road, Near JRH School Simeawari Bhel
Jhanshi UP 284120
119. MES No 376915 Sh Mohit Kumar Yadav
S/o Sh Purushottem, Age 27 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
72
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/o Village Guwani Post Sarai Bahadur Nagar Narnaul
Mahendergarh HR 123021
120. MES No 375293 Sh Sh Purshotam Yadav
S/o Sh Amir Singh, Age 45 yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o Daryapur Khurd South West Delhi 110073
121. MES No 377631 Sh Akshay Kadam S/o Sh Raju
Kadam, Age 28yrs
Working as FGM SK in the office of GE (U) W/S Delhi
Cantt-10
R/o H No 97 Karla Sharwan Jairam Estate Bhopal
462041
122. MES No 376921 Sh Sandeep S/o Sh Lakhiram, Age
32 yrs
Working as Mate (P/FTR) in the office of GE (U) W/S
Delhi Cantt-10
R/o P67/15 Kabul Line Delhi Cantt 110010
123. MES No 373459 Sh Surender Kumar S/o Sh Subi
Ram, Age 60 yrs
FGM HS I in the office of GE (U) W/S Delhi Cantt-10
R/o WZ-02 Palam Village New Delhi 110045
124. MES-376929 Sh Sanjay Kumar S/O Sh Chhote Lal
Singh, Age 30 yrs
Working as P/Ftr (SK) in the office of GE (U) W/S Delhi
Cantt-10
73
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O Bheria Rohika Ward No-1, PO-BMPT, Katihar,
Bihar
125. MES- 376934 Sh Ved Prakash S/O Uday Prakash,
Age 27 Yrs
Working as p/Ftr in the office GE (U) W/S, Delhi
Cantt-10
Vishunpur Tarwa, Po-Bhatwat Tarawa, Bihar
126. MES-372891 Sh Jasram S/O Lat Sh Bhudhar, Age
59 yrs
Working as FGM (HS_II) in the office of GE (U) W/S,
Delhi Cantt-10
127. MES-376924 Sh Narender Dahiya S/OSh Surender,
Age 28 yrs
Working as P/Ftr in the office of GE (U) W/S Delhi
Cantt-10
VPO-Balaili, Bhiwani, Haryana
128. MES-376906 Sh Anurag Sharma S/O Sh Raman
Lal, Age, 31 years
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
R/O H No 659, VPO-Alawalpur, Palwal, Haryana-121102
129. MES-376926 Sh Anuj Kumar S/O Ramesh Chand,
Age 34 yrs
Working as FGM (SK) in the office of GE (U) W/S Delhi
Cantt-10
VPO-Kazikhera, Distt- Muzaffarnagar (UP)
74
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
130. MES-376930 Sh Aman S/O Sh Ravindra Kumar,
Age 29 years
Working as Elect (SK) in the office of GE (U) W/S, Delhi
Cantt-10
131. MES 376908 Sh Jitender S/O Late Sh Bichha Ram,
Age 31 year
Working as P/Ftr in the office of GE (U) W/S, Delhi Cantt-
10
R/O H No 98, Vill- Tarkha, Narwana, Jind, Haryana
132. MES-376920 Sh Devender S/O Sh Balkishan, Age-
30 years
Working as P/Fter(SK) in the office of the GE (U)
W/S,Delhi Cantt-10
R/O Kthal Khurd, Distt-Mahendergargh (Hya)
133. MES-376923 Sh Rahul S/O Late Sh Krishan, Age
27 years
Working as FGM (SK) in the office of the GE (U) W/S, Delhi
Cantt-10
134. MES-377630 Sh Lalit Kumar Shukla
S/O Sh Dayanand Shulkla, Age 28 years
Working as FGM (SK) in the office of the GE (U) W/S,
Delhi Cantt-10
R/O H No 927, Bheem Nagar Bhopal.
135. MES No 377643 Sh Sandeep Kujar S/O Sh Belas
Kujar
Working as FGM (SK) in the office of the GE (U) W/S, Delhi
Cantt-10
75
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O Vill- Kaimo Patra, Distt- Lohardaga (JH)
136. MES-373465 Sh Absar Husain S/O Md Habib, Age
60 year
FGM (HS-I) in the office of GE (U) W/S Delhi Cantt-10
R/O Jamia Nagar, Okhla, New Delhi-25
137. MES 373438 Sh Ramesh Kumar Pandey S/O Late
Sh G B Pandey, Age 60 years, FGM (MCM) in the office of
GE (U) W/S, Delhi Cantt-10
R/O Vill- Kaniya, Distt- Nainital (UK)
138. MES-373446 Sh Om Prakash S/O Late Sh Horam
Singh, AGE 59 years
Working as FGM (HS-I) in the office of the GE (U), W/S,
Delhi Cantt-10
R/O H N 268, Nasir pur Ghaziabad UP
139. MES-373467 Shrichand S/O Late Sh Bhikam Singh
Age 59 years,
Working as FGM (HS-I) in the office of GE (U) W/S, Delhi
Cantt-10
R/O Vill-Dadayara, Distt- Hapur (UP)
140. MES-377640 Sh Manish Kumar S/O Sh Sunilsanh,
Age 28 years
Working as Mate (FGM) in the office of the GE (U) W/S
Delhi Cantt-10
R/O Vill and PO-Janki nagar Munger, Bihar
141. MES-377644 Sh Manish Kumar Yadav
S/O Sh Bindeswari Prasad, Age 33 yrs
76
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as Mate (FGM) in the office of the GE (U) W/S,
Delhi Cantt-10
142. MES-377632 Raj Bijay Raj S/O late Sh Arvind
Kumar, Age 28 yrs
Working as Mate (FGM) in the office of the GE (U) W/S
Delhi Cantt-10
R/O Vill-PO-Parya, Distt-Munger, Bihar
143. MES- 377641 Sh Rajesh Kumar S/O Fathnarayan
Singh, Age 29 yrs
Working as Mate (FGM) in the office of the GE (U) W/S
Delhi Cantt-10
Vill- Hasanganj, PO& Distt-Sheikhpura, Bihar
144. MES-373462 Sh Devindernath S/O late Sh
Sorinath, Age 59 yrs
Working as FGM (HS-I), in the office of the GE (U) W/S,
Delhi Cantt-10
R/O Heldwani, 189 Dev Bhoomi Enclave, UK.
145. MES-373469 Sh Dharamvir S/O Sh Kaliram, Age
60 yrs
V/Man in the office of the GE (U) W/S Delhi Cantt-10
R. /O Vill PO- Islampur, Gurugram (Hya)
146. MES-376933 Sh Naval Kumar S/O Sh Jagdish
Prasad, Age 28 years
Working as FGM (SK) in the office of the GE (U) W/S, Delhi
Cantt-10
R/O Vill- Bawan, Distt-Rewari (Hya)
77
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
147. MES-486329 Sh PiyushTripathi
S/O Sh Chandra Kant Tripathi, Age 41 year
Working as FGM (HS-II) in the office of the GE (U) W/S,
Delhi Cantt-10
R/O Flat No 285, Sarvahi Apartment, Sec-17A Dwarka,
New Delhi.
148. MES-377621 Sh Dharmender Kumar S/O Sh
Mahvir Singh, Age 31 yrs
Working as C/Ftr (SK) in the office of the GE (U) W/S Delhi
Cantt-10
R/O Charkhi Dadri Haryana
149. MES 372195 Sh Ramesh S/O Late Sh Munsi Ram,
Age 63 years
FGM (SK) in the office of the GE (U) W/S Delhi Cantt-10
R/O P-13/2 Bara Squar Uri Enclave, Delhi Cantt-10
150. MES-374748 Sh Kamlesh Babu S/O Late Sh Jhau
Lal, Age 62 yrs
Elect (HS-II) in the office of the GE (U) W/S Delhi Cantt-10
R/O 20/3/4 Kutab Vihar Phase-I, Gali No-09 Gola Diary,
New Delhi-71
151. MES374690 Sh Rajni Sharma W/O Late Sh
Santraj, Age 59 yrs
Fgm (SK) in the office of the GE (U) W/S Delhi cantt-10
R/O A-216, Indrapuri, Ghaziabad (UP)
152. MES 313885 Sh Raghubir Singh S/O Late Sh
Banta Singh, Age 64 yrs
FGM (HS-II) in the office of the GE (U) W/S Delhi Cantt-10
78
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O WZ-666A Palam Basti Nangal Raya, New Delhi-46
153. MES-506927 Sh Kitab Singh S/O Latesh Age 61 yrs
FGM (HS-II_ in the office of the GE (U) W/S Delhi Cantt-10
R/O A-8, Karan Vihar Part-5 Kirari Suleman Nager, New
Delgi-86
154. Ex JC-756932L Sh Munivir Singh S/O Late
Banersi Singh Age 57 yrs
Working Veh/Mech in the office of GE (U) W/S Delhi
Cantt-10
R/O RZ 17/2 Gali No 24, Sadh Nagar, Palam Colony, Delhi
155. MES-376914 Sh Amit Kumar Ekka S/O Ajit kumar
Ekka age 34 yrs
Working as Mate P/Ftr in the office of the GE (U)W/S,
Delhi Cantt-10
R/O H No-14 Bosco Colony-A, Dhausa Road Nazafgargh,
New Deli-43
156. Ex 1566114 Sh Jaibhawan S/O Jeet Ram Balma,
Age-48
Working as P/Ftr in the office of the GE (U) W/S, Delhi
Cantt-10
R/O H No-14 Block No-3, Bhivani (Hya)
157. MES-377624 Sh Shree Krishan Shukla
S/O Suresh Chandra Shukla, Age 34
Working as Mate FGM in the office of the GE (U) W/S Delhi
Cantt-10
R/O Vill-Usrauli, Post--Dihiya, Distt Jaunpur (UP
79
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
158. MES-377574 Sh Siddham Tayal S/O Pawan Kumar
Tayal, Age 28 yrs
Working as Mate FGM in the office of the GE (U) W/S Delhi
Cantt-10
R/O E-30, Nanakpuri gol Gurudawara Haridwar (UK)
159. MES-377628 Sh Sharwan Lal Bariwa
S/O Om Prakash Bariva, Age 32 yrs
Working as FGM (SK) in the office of the GE (U) W/S Delhi
Cantt-10
R/O Vill-Rajpur Distt- Dausa (Raj)
160. MES376925 Sh Satendra S/O Krishna Lal, Age31
yrs
Working as FGM ISK) in the office of the GE (U) W/S Delhi
Cantt-10
R/O H No -588, Ward No-9, Near Maidan wali Maszid,
Faridabad (Hya)
161. MES-377626 Sh Barkt Khan S/O Kamal khan Age
31 yrs
Working as Mate GRM in the office of the GE(U) W/.S Delhi
Cantt-10
R/O Sahori, Alwar (Raj)
162. 377592 Sh Nitesh S/O Rajendra Singh Age-31 yrs
Working as Painter SK in the office of the GE (U) W/S Delhi
Cantt-10
R/O Voll-Po-Luhari Tibba Distt-Sonipat (Hya)
163. MES-374145 Sh Sohan Lal S/O Natthi Singh, Age
58 yrs
80
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Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Working as FGM (SK) in the office of the GE (U) W/S Delhi
Cantt-10
R/O Vill Shyopur Po- Banatana, Distt-Bharatpur (Raj)
164. MES-374634 Smt Bimla Devi W/O Ratan Singh,
Age 54 yrs
Working as FGM (HS-II) n the office of the GE (U) W/S,
Delhi Cantt-10
R/O Harisan Basti 12/1, Dabri Village, South
West Delhi-45.
165. MES-375771 Smt Bimla Devi W/O Late Pratap
Singh, Age 53 yrs
Working as FGM (SK) in the office of the GE (U) W/S Delhi
Cantt-10
R/O P-108/5, Kabul Line Delhi Cantt-10
166. MES-376927 Sh Subham S/O Sompal, Age 27 yrs
Working as FGM (SK) in the office of the GE (U) W/S Delhi
Cantt-10
R/O H No- 688 Ward No-04 Thada Patti, Distt- Karnal (Hya)
....Applicants
(By Advocate: Shri I S Yadav)
Versus
1. Union of India through Secretary to Govt. of India,
Ministry of Defence, New Delhi-110011.
2. Engineer in Chief, Ministry of Defence, Kashmir House,
Raja ji Marg, Army HQ, New Delhi-110001
3. Chief Engineer, Head Quarter, MES, Western
Command, Chandimandir-134107
4. Garrison Engineer, (water supply), Delhi cantt-110010
5. Principal Controller of Defence Accounts
81
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O.A. No. 2631/2023; &
O.A. No. 2649/2023
(Western Command), Sector-9, Chandigarh-160009.
...Respondents
(By Advocate:- Ms. Sangita Rani)
O.A. No. 2649/2023
1. MES No 371413 Naresh Singh, Pipe Fitter HS-I
S/O Sh Ram Singh, Age 62years
Office GE (West) Delhi Cantt-110010
H No E-78, Qutub Vihar PH-1, Najafgarh
Near MCD School, New Delhi-43
2. MES-376078 Mr Raja Yadav P/Ftr (SK)
S/O Sh Rajpal Singh, Age 32years
Office GE (West), Delhi Cantt-10
R/O Vill-Oladha, Distt-Bulndshar.
3. MES-375395 Sh Satya Narayan Mason (SK)
S/O Munsi Ram, Age 59 Years
Office of GE (Waet) Delhi cant-10
Vill Jharoda Kalan, New Delhi-72
4. MES-373716 Mr Radhey Shyam Carp (MCM)
S/O Omkar, Age 59 years
Office of GE (West Delhi Cantt-10
5. MES-368958 Mr Bir Singh Carp (HS-1), Age 62 years
S/O Rati Ram, O/O GE (West), Delhi Cantt-10
R/O Vill-Agwanpur, Sector 91 Faridabad.
82
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Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
6. MES-371401 Sh Rajinder Kumar, P/Ftr (Mate) Age 61
years
S/O Deen Dayal, O/O GE (West) Delhi Cantt-10
R/O Vill-Jatula, Distt- Gurgaon
7. MES 371408 Sh Ved Prakash, Mason(HS-II), Age 61
years
S/O Mulkha Ram, GE (West) Delhi Cantt-10
R/O Vill Judola, Gurgaon
8. MES 373714 Radha Kishan, Carp (MCM) Age 59 years
S/O Unrao Singh, O/O GE (West), Delhi cant-10
Sadhnusha Nagar, Po--Rewari, Haryana
9. MES-373715 Sh Om Parakash,Carp (MCM), Age 61 years
S/O Harprasad, O/O GE (West), Delhi Cantt-10
A 569/G/1 Gali No 15, Mahavir Enclave, New Delhi
10. MES-370064 Sh Mahesh Chand, Elect HS-1,
Age 64 years
S/O Ram Chander, O/O GE (West), Delhi Cantt-10
R/O Jhareda, Delhi Cantt-10
11. A MES-37411 Sures Kumar, Elect (HS-II),
Age 63 years
S/O Sh Sultan Singh, O/O GE (West) Delhi Cantt-10
R/O Ward-12, Joniyas Road, Farukhanagar, Gurgaon.
12. MES-371402 Sh rattan Kumar, P/Ftr, Age 62 years
S/O Om Parakesh, O/O GE (West) Delhi Cantt-10
83
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Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
R/O Gali No-5 Jafferpur, Najafgargh, Delhi-33
13. MES-370249 Sh Vijay Singh Thapa, Age-64 years
S/O R B Thapa, O/O GE (West) Delhi Cantt-10
R/O House-158, Gali No-9, Sangam Vihar, New Delhi-80
14. MES-314067 Sh Satbir Singh, B/smith(SK),
Age 64 years
S/O Rai Singh, O/O GE (West), Delhi Cantt-10
R/O Vill- Kherka Gujjar, Distt- Jhajar (Hya)
15. MES-372165 Sh Ram Kishan, P/Ftr, Age 65 years
S/O Dhitla Din, O/O GE (West), Delhi Cantt-10
R/O w-158/120 Jhuggi, Sadar Bazar, Delhi Cantt-10
16. MES 371412 Sh Gopal Chand, Age 60 years
S/O Govind Ram, O/O GE (West), Delhi Cantt-10
R/O RZ 59/223, West Sagarpur, New Delhi
17. MES-37006 Sh Brij Mohan, P/Ftr Mate, Age 64
years
S/O Chuttan Lal, O/O GE (West),
Delhi Cantt-10
R/O A 211, Gali No09, Madhu Vihar, New Delhi
18. MES-370085 Sh Raja Ram, B/Smith, Age 59 years
S/O Kali Charan, O/O GE (West),
Delhi Cantt-10
R/O House 03, Gali No-7, Mohan Garden Uttam Nagar,
New Delhi
84
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
19. MES 371066 Sh Rajbir, B/Smith, Age 61 years
S/O ShHarya, O/O GE (West),
Delhi Cantt-10
R/O H No-204, DLF City3, Nathupur, Gurgaon
20. MES-373711 Sh Harpal, Carp (SK), Age 62 years
S/O Manpool, O/O GE (West)
Delhi Cantt-10
R/O RZ 71, Bram Puri Pankha Road, New Delhi
21. MES 370066 Sh Abhay Singh, P/Ftr, Age 63 years
S/O Sh Tarachand, O/O GE (West),
Delhi Cantt-10
R/O Vill Raipur, Distt- Jhajjar (Hya)
22. MES 370085 Sh Ramesh Chander, P/Ftr, Age 64
years
S/O Kundan Lal, O/O GE (West),
Delhi Cantt-10
R/O G-194, Palam Extn, Sector-7 Delhi-75
23. MES-373711 ShOmbir, Elect (MCM), Age 61 years
S/O Late Haris Chand, O/O GE (West),
Delhi Cantt-10
R/O Vill- Golya Khurd, New Delhi
24. MES-371066 Sh Gulab Singh, Elect (MCM),
Age 61 years
S/O Late Shri Ram, O/O GE (West)
Delhi Cantt-10
R/O Vill- Tajpur, New Delhi
85
Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
25. MES-Parveen Kumar, Elect (SK), Age 62 years
S/O Late Sikender Lal, O/O GE (West),
Delhi Cantt-10
1/210/7B, Sadar Bazar Delhi Cantt-10
....Applicants
(By Advocate:- Shri I S Yadav)
Versus
1. Union of India through Secretary to Govt. of India,
Ministry of Defence,
New Delhi-110011.
2. Engineer in Chief, Ministry of Defence,
Kashmir House, Raja ji Marg,
Army HQ, New Delhi-110001
3. Chief Engineer, Head Quarter,
MES, Western Command,
Chandimandir-134107.
4. Garrison Engineer, (west), Delhi cantt-110010
H.Q. Delhi Cantt-110010.
5. Principal Controller of Defence Accounts
(Western Command), Sector-9,
Chandigarh-160009.
...Respondents
(By Advocate:- Shri Deepak Bhardwaj)
ORDER (ORAL)
Hon'ble Mr. Manish Garg, Member (J) In the instant O.A., the applicants have prayed for the following relief:-
86Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
"8 (a) Quash and set aside the Impugned order dated 14.09.2015.
(b) To declare the action of respondents in not accepting the request of applicant for withdrawal of voluntarily retirement as illegal and issue directions to the respondents to allow withdrawal of application of voluntarily retirement from due date with all consequential benefits.
(c) To declare the action of respondents in not permitting the applicant to withdraw his request for voluntarily retirement and reducing his pay w.e.f. 01.01.1996, as illegal, arbitrary and unjustified.
(d) To quash and set aside the order dated 16.02.2015 & 11.03.2015 and reinstate the applicant in service with all consequential benefits including arrears of pay.
(e) Award Costs."
2. The applicants herein are seeking dress allowance.
Learned counsel for the applicant fairly states that the present issue has already been decided by a co-ordinate Bench of this Tribunal at Chandigarh in O.A. No. 060/01362/2019. He further states that the said order has already attained its finality and the same has been implemented by the respondents. It is also highlighted by the learned counsel that the said decision has been upheld by the Hon'ble High Court of Punjab and Haryana in CWP No. 19228/2021 on 04.10.2021 in batch of matter, with the following observation:-
Admittedly, the private respondents were working as Class-III and Class-IV employees in MES. They were considered as 'Industrial Employees'. In pursuance to the recommendations of the 7th Central Pay 87 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
Commission, the Government of India issued office memorandum dated 2.8.2017 with regard to grant of dress allowance to different categories of Central Government employees. The said office memorandum was reproduced by the Tribunal in Para No.11 of the impugned order dated 5.6.2020. Pursuant to aforesaid office memorandum, the Government of India issued another office memorandum dated 31.8.2017 to the effect that, the dress allowance was to be payable at the rate of `5,000/- per year. Subsequently, vide letter dated 5.6.2018, the Principal Controller of Defence Account (Western Command), Chandigarh (in short 'Principal Controller') gave clarification that aforesaid benefit of dress allowance may be extended to civilians of MES including industrial personnel. Further clarification dated 2.8.2018 was given by the aforesaid authority that dress allowance is payable to employees (industrial /non-industrial), who are wearing basic uniform and / or drawing washing allowance. On the basis of the aforesaid office memorandums coupled with the clarifications, the authorities gave benefit of dress allowance to the private respondents and accordingly payment was made to them.
It appears that subsequently, Principal Controller vide letter dated 15.11.2019 informed the concerned authorities that the entitlement of dress allowance to industrial employees of MES is yet to be decided and he further directed that amount of dress allowance paid if any to aforesaid employees during the period from 2017-2018 to 2019-2020 may be recovered immediately. On the basis of aforesaid order, the concerned authorities were directed to effect recovery of due amount from the concerned employees, vide letter dated 18.11.2019.
It is not the case of the petitioners that the private respondents got aforesaid benefit of dress allowance by committing fraud or by misrepresenting the facts. From the perusal of letters dated 5.6.2018 and 2.8.2018, it transpires that before grant of dress allowance to the private respondents and other similarly situated employees, the concerned authorities took conscious decision regarding the same. It being so the petitioners cannot now effect recovery of the amount of dress allowance already paid to the private respondents in the light of the law laid down by Hon'ble Supreme Court in Rafiq Masih's 88 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
case (supra) which clearly debars the Government from effecting recovery of any excess amount mistakenly paid to the Government employees belonging to Class-III and Class-IV service.
Undoubtedly it is settled proposition that in case there was any mistake on the part of the Government authorities, it can be corrected by following due process of law. In this context, it may be appropriate to refer to a decision of the Hon'ble Supreme Court of India in Union of India and another vs. Narendra Singh (2008) 2 SCC 750 wherein it was held that if the respondent was erroneously promoted, though he was not eligible and qualified, the department can always rectify its mistake by following due process of law. It being so, if some benefit is given to the employees by the Government authorities under mistake, the said benefit would subsist till the mistake is corrected. In the instant case, it appears that the Government authorities had not taken any conscious decision as per law, to withdraw clarifications dated 5.6.2018 and 2.8.2018, or to withdraw the benefit of dress allowance.
In the light of the factual matrix and the settled position of law as discussed above, we do not find any illegality or perversity in the impugned orders passed by the Tribunal. Consequently, all the writ petitions are hereby dismissed being devoid of merits.
3. Learned counsel for the applicants has referred to the decision taken by a co-ordinate Bench of this Tribunal in O.A. No. 278/2023 on 22.07.2024 in the matter of Birbal and Others Vs. Union of India and Others, which reads as under:-
"4. In view of the above, no divergent view can be taken in respect of the same set of employees of an organization and it is fairly admitted fact that the order of Chandigarh Bench has been duly complied by the respondent authorities.
89Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
5. In view of the same, we dispose of the OA in terms of para 13 of the decision rendered in OA No 01228/2019 which is as under:-
'13. It is quite surprising that all of a sudden, the respondents have passed the impugned orders conveying that there is not even a decision as yet for grant of Dress Allowance to the category of the applicants and as such the payment of allowance already made may be recovered, as clarified by PCDA, Chandigarh, and as such impugned orders of recovery were passed, that too in violation of the principles of natural justice. A perusal of both reproduced OMs would make it clear that a conscious decision was taken by the Ministry of Finance, Department of Expenditure, New Delhi and then DoP&T (Nodal Department), pursuant to implementation of the 7th CPC recommendations, for grant of Composite Dress Allowance, instead of various allowances, which were discontinued, @ Rs.5,000/- per annum. The respondents have also not rebutted the averments made by the applicants that they stopped receiving the washing allowances from the date they started getting Dress Allowance @ Rs.5000/-per annum. Be that as it may, the fact remains that since a specific clarification has already been issued by the nodal Department of Personnel & Training, for grant of such allowance to the entitled categories, therefore, the view taken by respondents in withdrawing the same from the applicants and making recovery thereof cannot be sustained and as such the impugned orders in all these cases are quashed and set aside. The applicants are held entitled to grant of Dress Allowance and if any recovery has been made, the same be refunded to the relevant individuals involved in these cases. No costs."
He also places reliance on O.A. No. 1225/2024 passed on 22.10.2024 in the matter of Manjeet and Ors. Vs. Union of India and Ors, in identical situation the co-ordinate Bench has observed as under:-
"6. We also note that an identical matter was addressed in OA No. 01228/2019, decided by the Chandigarh Bench of this Tribunal, where the issue was dealt with. The relevant paragraphs read as follows:-
90Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
"12. A perusal of the OM dated 2.8.2017 would disclose that Ministry of Finance has taken a conscious decision that in supersession of earlier orders relating to various allowances viz. Clothing, Initial Equipment, Kit maintenance, Robe, Robe maintenance, Show, Uniform and Washing etc. Dress Allowance was sanctioned and category of staff, who was to be supplied uniforms and were required to wear them regularly like Trackmen, Running Staff Railways, Staff Car Drivers, MTS, Canteen Staff of Non-Statutory Departmental Canteens etc. was sanctioned a sum of Rs.5,000/- per annum and these various allowances were subsumed, no other allowance was to be paid. Pursuant to this memo, the DoP&T, nodal Department, also issued Office memo dated 31.8.2017, which clearly provides that Uniform Allowance/Washing allowance/Stitching Charges/Show Allowance etc. have been subsumed in Dress Allowance which shall be Rs.5,000/- per annum. which shall be credited to the salary of employees directly once a year in the month of July. As per para 7, this allowance covers only the basic uniform of the employees and any special clothing will continue to be provided by the concerned Ministry, as per existing norms. In compliance thereto, the PCDA, Chandigarh, vide decision dated 5.6.2018 (Annexure A-3), clearly indicated that benefit of OM dated 2.8.2017, may be extended to the civilian of MES including industrial personnel. Again there is a letter dated 2.8.2018 (Annexure A-4), indicating that competent authority has clarified that Dress Allowance is payable to industrial/non industrial employees w.e.f. 1.7.2017. Thereafter, the applicants were granted the benefit of Dress Allowance for the years 2017-18 to 2019-20.
13. It is quite surprising that all of a sudden, the respondents have passed the impugned orders conveying that there is not even a decision as yet for grant of Dress Allowance to the category of the applicants and as such the payment of allowance already made may be recovered, as clarified by PCDA, Chandigarh, and as such impugned orders of recovery were passed, that too in violation of the principles of natural justice. A perusal of both reproduced OMs would make it clear that a conscious decision was taken by the Ministry of Finance, Department of Expenditure, New Delhi and then DoP&T (Nodal Department), pursuant to implementation of the 7th CPC recommendations, for grant of Composite Dress Allowance, instead of various allowances, which were discontinued, @ Rs.5,000/- per annum. The respondents have also 91 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
not rebutted the averments made by the applicants that they stopped receiving the washing allowances from the date they started getting Dress Allowance @ Rs.5000/-per annum. Be that as it may, the fact remains that since a specific clarification has already been issued by the nodal Department of Personnel & Training, for grant of such allowance to the entitled categories, therefore, the view taken by respondents in withdrawing the same from the applicants and making recovery thereof cannot be sustained and as such the impugned orders in all these cases are quashed and set aside. The applicants are held entitled to grant of Dress Allowance and if any recovery has been made, the same be refunded to the relevant individuals involved in these cases. No costs."
7. In view of the above, no divergent view is taken in the present matter. The OA is disposed of at the admission stage itself by directing the respondents to extend the benefits in terms of para 13 of the OA No. 1228/2019 within a period of two months from the date of receipt of certified copy of this order."
3. Opposing the grant of relief, learned counsel for the respondents would rely on the averments made in the counter affidavit, which reads as under:-
4.C That the contents of para 4.3 of O.A. is partly a matter of record and partly denied. It is submitted that the applicants were authorised for Dangri as per letter No. 39002/ EIC (2)/3559/D (Will) dated 21 Jun 1976, which cannot be classified as a Uniform as given in the Ministry of Finance Order dated 02 Aug 2017. Dangries are basically forfeited protective clothing issued through a special order of Ministry of Defence, which is exclusively applicable to industrial Employees of MES and CME. Accordingly the washing allowance paid to industrial employees is different from that paid to employees getting basic uniforms.
4.D That the contents of para 4.4 of O.A. is wrong, incorrect and denied. It is submitted that since the category who were provided with Dangries are not merged with the category entitled for Dress Allowance. Moreover, para 7 of Govt. of India. Ministry of Personnel Public Grievances & Pension Deptt of pers. and Trg. Office Memorandum No, 14/4/2015-JCA2 92 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
dated 31 Aug 2017 clarifies that any special clothing will continue to be provided to Industrial Employees through as exclusive order by MoD and not by DOP&T. Hence. Dress allowances as stated in para 2 of OM is not applicable to industrial employees of MES. A copy of the Govt. of India, Ministry of Personnel Public Grievances & Pension Deptt. of Personnel and Training's Office Memorandum No, 14/4/2015- JCA2 dated 31 Aug 2017 is attached herewith and marked as Annexure-R-1.
4.E That the contents of para 4.5 of O.A. is wrong, incorrect and denied. It is submitted that the uniform related allowances viz. clothing allowance, meant allowance shoe allowance, initial equipment allowance, uniform allowance and washing allowance which has been subsumed in a single dress allowance only as per Office Memorandum (OJVI) dated'02 Aug 2017 issued by Govt. of India, Ministry of Finance, whereas in para 7 of OM dated 31 Aug 2017 issued by Govt. of India, Ministry of Personnel Public Grievances & Pension (DoP&T), it has been clearly specified that "This allowance covers employees who were getting the basic uniform. Any special clothing will continue to be provided by the concerned Ministry as per existing norms.
The Dangri has been provided to industrial employees as protective clothing prior to the implementation of recommendations of 7th CPC. It is fact that the protective clothing is not a uniform and also was not wearing regularly."
4. O.A. No. 907/2023 may take as a lead case in the present matter, as the identical issue is involved in the present matter. Going by the counter affidavit, counsel for the respondents in the matter of Ramesh Kumar i.e. O.A. No. 2628/2023 has urged that the present O.A. is devoid on merits and deserves to be rejected. It has been further avert that the applicant has not exhausted all remedies available to them under the rules before 93 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
approaching this Hon'ble Tribunal. Further it has been highlighted that the judgment and order of this Tribunal in O.A. No. 060/01362/2019 cannot be extended to the applicants in the present matter, since the facts of that case are different and not similar to the present one.
5. It has been further averred that the applicants were authorized for Dangri as per letter No. 39002/ EIC (2)/3559/D (Will) dated 21 Jun 1976, which cannot be classified as a Uniform as given in the Ministry of Finance Order dated 02 Aug 2017.
6. Dr. C S Khan, learned counsel for the respondents in O.A. No. 907/2023 states that the present O.A. is liable to be dismissed on the limitation ground as the applicants herein are challenging the impugned order dated 28.12.2022 and the present O.A. was filed before this Tribunal in the year 2023, hence, it is time barred.
6. On the other hand, Shri Sanjay Kumar, learned counsel for the respondents appearing in O.A. No. 2628/2023 has drawn attention to the averments made in the counter affidavit highlighting para 4.H, which reads as under:-
"4.H. That in reply to the Contents of Para No. 4H it is stated that, Judgment passed by Hon'ble CAT Chandigarh dated 5th June, 2020 in OA No. 94 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
060/1228/2019 has been implemented with letter of spirit and industrial worker listed in the OA are still getting Dress Allowances Rs. 5,000/- per annum regularly after being issued sanction letter by government of India, Ministry of Defence."
7. It has also been averred by the learned counsel for the respondents that this issue pertains to grant of dress allowances is a policy decision which is sub-judice before the competent authority and unless and until the policy decision is taken no directions can be passed in the present matter. Once the policy decision is taken in the holistic manner it will be applied to across all levels irrespective of the categories of employees and no distinction could emerged which will provide multiples of litigation in the matter.
8. Having heard the learned counsel for the parties and perused the records of the case, this Tribunal does not find that there is any dis-similarity with the case adjudicated by this Tribunal at Chandigarh and up-held by the Hon'ble High Court of Punjab and Haryana. Based on the same analogy various O.As came to be decided more particularly O.A. No. 060/01228/2019 and in O.A. No. 060/01336/2019 etc. The issue of limitation in the present matter does not arise as the present matter pertains to dress allowance 95 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
and in the light of the decision rendered in Union of India Vs. Naseem Singh the issue of limitation shall not come in the way.
It is not a matter of dispute that the present all the applicants are Dangri are industrial employees, which were provided Dangri dress on yearly basis with washing allowance per month. It is only on recommendation that the same was stopped. The decision has been taken qua the persons working in Chandigarh, whereas the applicants herein are working in Delhi Division. The issue here is of striking similarity to that of decision already taken at the Chandigarh Division only the respondents have to ensure that, if the applicants who were performing similar tasks have been accorded the benefits and the decision has been implemented by the respondents in Chandigarh Division. There is no reason to dis-belief that the contention urged by the learned counsel for the applicant and in light of the decision rendered by the Hon'ble High Court in W.P. No. 10476/2020 same has to be implemented by the respondents across all over India. In view of the same, let an appropriate decision qua the dress allowance be taken in light of the aforesaid case laws within a period of two months from the date of receipt of a certified copy of this 96 Item No. 35 O.A. No. 907/2023;
Court No. V O.A. No. 2628/2023;
O.A. No. 2631/2023; &
O.A. No. 2649/2023
order. Needless to mention that the consequential benefits shall also followed.
9. Accordingly, the present Original Applications are disposed of in the aforesaid terms. Associated M.As, if any, shall also stand disposed of.
10. No order as to costs.
(Manish Garg) Member (J) /SG/