Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3) in Haryana Fisheries Rules, 1996

(3)After the payment of the 1/3rd amount, the licensee shall furnish an agreement deed in Form A to the satisfaction of the licensing authority within ten days from the date of issue of the acceptance of the bid.