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Punjab-Haryana High Court

The Ludhiana Improvement Trust vs Joginder Singh And Another on 21 May, 2013

Author: Surya Kant

Bench: Surya Kant

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


                                    LPA No. 861 of 2011 (O&M)

                                    Date of decision: 21.5.2013


The Ludhiana Improvement Trust, Ludhiana

                                                       ..... Appellant


                 Versus

Joginder Singh and another

                                                       ..... Respondents



CORAM: HON'BLE MR. JUSTICE SURYA KANT
       HON'BLE MR.JUSTICE R.P. NAGRATH

PRESENT: Mr. Salil Sagar, Senior Advocate with
         Mr. Ved Parkash, Advocate for the appellant.

           Mr. S.S. Salar, Advocate for the respondent(s).

SURYA KANT, J. (ORAL)

For orders, see judgment of even date passed on LPA No. 859 of 2011 (O&M), (The Ludhiana Improvement Trust, Ludhiana Versus Rajinder Kaur and another).

                                                ( SURYA KANT )
                                                    JUDGE



May 21, 2013                                    ( R.P. NAGRATH )
rishu                                                JUDGE