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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3) in The MIT Art, Design and Technology University Act, 2015

(3)The Chairperson for the committee mentioned under sub-section (2), shall be a retired Judge of the Supreme Court or a retired Chief Justice of any High Court. The Chairperson of the committee shall be a person who is recommended by the High Court at Mumbai.