Delhi High Court - Orders
Ms. Sunita Devi Tomar And Ors vs Sh. Chaman Sharma & Anr on 6 September, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 948/2022
MS. SUNITA DEVI TOMAR AND ORS ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, Mr. Manoj Kumar and Mr.
D.S. Rana, Advs.
versus
SH. CHAMAN SHARMA & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.09.2022 Issue notice to the respondents, on necessary steps being taken by the petitioner, through all permissible modes, including electronically. Dasti in addition.
List on 20.02.2023.
SACHIN DATTA, J SEPTEMBER 6, 2022/cl Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:12.09.2022 17:03:31