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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(2)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)Where the family of the deceased employee eligible for the death-cum-retirement gatuity under Regulation 44, the Head of office shall ascertain.
(i)If the deceased employee had nominated any person or persons to receive the gratuity; and
(ii)If the deceased employee had not made any nomination or the nomination made does not subsist, the person or persons to whom the gratuity maybe payable.