Section 16(12)(a) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942

[Cites 0, Cited by 0] [Section 16(12)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(12)(a) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942

(a)A register of all proprietors of entertainments in the district who applied for the various facilities as per sub- section (2) of Section 4 of the Act. This shall be the proprietors Register and shall be in Form K; and

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State of Madhya Pradesh - Subsection

Section 16(12)(a) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942