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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(1)(c) in Pondicherry Excise Act, 1970

(c)if the holder thereof or any of his servants or any one acting on his behalf with his express or implied permission, is convicted of any offence under this Act; or