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State of Rajasthan - Section

Section 507 in The General Rules (Civil), 1986

507. Application by clerical staff for leave.

- An application for leave by a ministerial officer shall ordinarily be submitted to the Presiding Officer through the Munsarim or the Reader as the case may be, who shall hand it on with such report as may be necessary as to the leave available to the applicant and the arrangement for his work in his absence, etc.