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[Cites 0, Cited by 0] [Section 4D(1)] [Section 4D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4D(1)(i) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(i)for the amount specified in column (1) of the table below the duty or tax and penalty has been deposited in the proportion specified in the corresponding entry in column (2) thereof-