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State of Tamilnadu - Section

Section 26 in General Statutes of the Dr. M.G.R. Medical University

26. Statute - Notice of questions. - Any member who intends to ask a question shall forward to the Registrar a notice in writing to that effect, together with a copy of the question to be asked, so as to reach him not less than thirty clear days before the date of an ordinary meeting.

No person can ask more than 5 (five) questions and no question shall refer to more than one subject.