Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] NCT Delhi - Subsection Section 8(2) in The Delhi Minimum Wages Rules, 1950 (2)A resignation shall take effect from the date of communication of its acceptance or on the expiry of 30 days from date of resignation, whichever is earlier.
