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Gauhati High Court

High Court Bar Association vs The Gauhati High Court on 16 March, 2021

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh, Manish Choudhury

                                                                Page No.# 1/5

GAHC010167942020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4908/2020

         HIGH COURT BAR ASSOCIATION,
         KOHIMA, H.Q. KOHIMA, NAGALAND. REGD. NO.HOME/SRC-6419, REP. BY
         ITS PRESIDENT, SHRI ASHIPRI ZHO, R/O. KOHIMA, NAGALAND.



         VERSUS

         THE GAUHATI HIGH COURT, GUWAHATI AND 7 ORS.
         REP. BY THE REGISTRAR, GAUHATI HIGH COURT, KOHIMA BENCH,
         KOHIMA, NAGALAND.

         2:THE REGISTRAR GENERAL

          GAUHATI HIGH COURT
          GUWAHATI.

         3:THE REGISTRAR (VIGILANCE) CUM IN CHARGE

          RECRUITMENT CELL
          GAUHATI HIGH COURT
          GUWAHATI.

         4:AISHWARYA NIGAM

          R/O. SM-45
          BLOCK-5
          SAHYADRI ENCLAVE
          BHADBHADA ROAD
          DEPOT
          BHOPAL-462003
          MADHYA PRADESH.

         5:SMTI. NIKILI ROCHILL
                                                                     Page No.# 2/5


             C/O. ER. VITOSHE K ROCHILL
             ADDL. CHIEF ENGINEER (CIVIL)
             DEPTT. OF POWER (T AND G)
             BELOW AG
             KOHIMA-797001
             NAGALAND.

            6:ROBERT LHUNGDIM
             R/O. KUKI CHRISTIAN CHURCH COMPOUND
             DEWLAHLAND
             IMPHAL
             MANIPUR-795001.

            7:THE STATE OF NAGALAND
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
             KOHIMA.

            8:THE PRINCIPAL SECRETARY
            TO THE GOVT. OF NAGALAND
             DEPTT. OF JUSTICE AND LAW
             NAGALAND
             KOHIMA

Advocate for the Petitioner   : MR. C T. JAMIR

Advocate for the Respondent : SC, GHC


             Linked Case : WP(C)/4910/2020

            QHETO A. CHOPHY
            S/O. SHRI AHOZHE CHOPHY
            R/O. CHEKIYIE VILLAGE
            P.O. AND P.S. DIMAPUR
            DIST. DIMAPUR
            NAGALAND.


             VERSUS

            THE GAUHATI HIGH COURT AND 6 ORS.
            GUWAHATI
            REP. BY THE REGISTRAR GENERAL
            GAUHATI HIGH COURT
            GUWAHATI
            ASSAM.
                                                        Page No.# 3/5


2:THE REGISTRAR GENERAL

GAUHATI HIGH COURT
GUWAHATI
ASSAM.
3:THE REGISTRAR (VIGILANCE) CUM INCHARGE

RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI
ASSAM.
4:AISHWARYA NIGAM

R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003M MADHYA PRADESH.
5:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.
6:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
7:THE PRINCIPAL SECRETARY

TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. L WAPANG
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.


Linked Case : WP(C)/4909/2020

SMT. T. TILILA SANGTAM
D/O. Y.T. SANGTAM
R/O. CHUNGLIYIMTI VILLAGE
P.O. AND P.S. CHARE
DIST. TUENSANG
NAGALAND.
                                                        Page No.# 4/5



VERSUS

THE GAUHATI HIGH COURT AND 6 ORS.
GUWAHATI
REP. BY THE REGISTRAR
GAUHATI HIGH COURT
KOHIMA BENCH
KOHIMA
NAGALAND.

2:THE REGISTRAR GENERAL

GAUHATI HIGH COURT
GUWAHATI.
3:THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI.
4:AISHWARYA NIGAM
R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003
MADHYA PRADESH.
5:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.
6:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
7:THE PRINCIPAL SECRETARY

TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. C T. JAMIR
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.
                                                                                   Page No.# 5/5


                                         BEFORE
                         HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
                        HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 16.03.2021 (N. Kotiswar Singh, J.) Mr. C.T. Jamir, learned Senior counsel for the petitioners submits that he has filed reply affidavit today.

Mr. H.K. Das, learned Standing Counsel, Gauhati High Court submits that he has received the same.

Mr. Jamir prays for adjournment of the matter till 23.04.2021. Prayer is allowed.

List accordingly on 23.04.2021.

                                 JUDGE                                       JUDGE



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