Section 55 in Telangana State Electrical Licensing Regulations, 2018

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State of Telangana - Section

Section 55 in Telangana State Electrical Licensing Regulations, 2018

55. Fees.

- The Following Fee shall be levied under these Regulations for:

I.	Fee for exemption from appearing examinationsfor Supervisor/Wiremen
(a) Supervisors Exemption-	Rs. 1,000/-
(b) Wiremen Exemption	Rs.500/-
II.	Fee for grant of certificate of Competency andPermit.
(a) Supervisor	Rs.1,000/-
(b) Wiremen	-Rs.500/-
III.	Fee for renewal of Permits:
(a) Supervisor	Rs.1,000/-
(b) Wiremen	-Rs.500/-
IV.	Fee for issue of Duplicate Certificates ofCompetency or Permits :
(a) Supervisors	Rs.2,000/-
(b) Wiremen	-Rs. 1,000/-
V.	Fee for Electrical Contractors Licenses:

			Grade-A
		Upto 11 KV	Upto 33KV	Upto 132KV	Exceeding 132KV	Grade-B
(a)	Initial fee	Rs. 5000	Rs. 8000	Rs. 10000	Rs. 12000	Rs. 2000
(b)	Renewal fee	Rs. 3000	Rs. 5000	Rs. 6000	Rs. 8000	Rs. 1000
(c)	Issue of Duplicate licence	Rs. 2500	Rs. 2500	Rs. 2500	Rs. 2500	Rs. 500
(d)	Change of name			Rs. 2,000		Rs. 500
(e)	Transfer of Licence to Successor			Rs. 2,500		Rs. 500
(f)	Late fee for renewal of licence during thegrace period			Rs. 1,000		Rs. 500
(s)	Change in Voltage load levels	Rs. 1,000 + Difference in the fee between levelof up gradation Voltage		Rs. 500
(h)	Change of address			Rs. 2000		Rs. 500

VI.	Fee for recognition of Competency Certificate andPermit for Supervisors issued by other States. Rs. 1,000/-.
VII.	(i) Late fee for renewal of permits when theapplications are received in complete shape during the grace periodof 90 days in addition to the normal fee.
(a) Supervisors	Rs. 500/-
(b) Wiremen	Rs.250/-
(ii) Fee for issue of fresh permits when the applicationsare received in complete shape, after the grace period of 90 days inaddition to the normal fee.
(a) Supervisors	Rs. 500/- per year or part thereof
(b) Wiremen	Rs.250/- per year or part thereof
VIII.	Fee for issue of memorandum of marks to Supervisor/Wiremen Rs. 100/-.
IX.	Fee for continuing of the same

| {|

Grade 'A'Rs. 2000/-|

| {||-| =| Grade 'B'Rs. 500/-|}| |-| |-||}

X.	Postal Stamps & Covers.- For sending the Licensee(Fresh or renewal Permits and Competency Certificates granted by the Board,the following envelops and postage Stamps have to be enclosed alongwiththe applications as noted against each:

(a) Licenses (Fresh)		Two self addressed envelopes, duly affixingpostal stamps, as per the prevailing rates as on the date ofapplication and as prescribed by the Board from time to time.
(b) Licenses (Renewal)		One self addressed envelopes duly affixingpostal stamps as per the existing rates as on the date ofapplication and as prescribed by the Board from time to time.
(c) Permits and Competency Certificates		: Two self addressed envelopes duly affixingpostal stamps as per the Existing rates as on the date ofapplication and as prescribed by the Board from time to time.
(d) Supervisor Permits Examination/Lapsed) /written Examination (Exemption/lapsed) and CompetencyCertificates		: One self addressed envelope, duly affixingpostal stamps as per the existing rates as on the date ofapplication and as prescribed by the Board from time to time.