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State of Punjab - Section

Section 176 in The Punjab Panchayati Raj Act, 1994

176. Resignation of members of Zila Parishad.

- A member of a Zila Parishad may resign his membership in writing under his hand addressed to the Director and his seat shall become vacant on the expiry of fifteen clear days from the date of such resignation, unless within the said period of fifteen days, he withdraws such resignation by writing under his hand addressed to the Director.