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Delhi High Court - Orders

Modicare Limited vs Amazon Seller Services Private Limited ... on 20 April, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~12
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(OS) 75/2019
                                 MODICARE LIMITED                                        ..... Plaintiff
                                              Through:            Ms. Akanksha, Advocate.

                                                     versus

                                 AMAZON SELLER SERVICES PRIVATE LIMITED & ORS.
                                                                            ..... Defendants
                                             Through: Mr. Surabhi Pande with Mr. Devvrat
                                                      Joshi, Advocates for D-1.

                                 CORAM:
                                 HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                     ORDER

% 20.04.2022 This matter has been listed on an en-bloc date given earlier. No one is present on behalf of the plaintiff. Re-notify on 09th September 2022. At 01:30 p.m. At this stage, counsel for the plaintiff has appeared. Her presence be recorded.

Counsel has been apprised of the next date in the matter.

ANUP JAIRAM BHAMBHANI, J APRIL 20, 2022 ds Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:25.04.2022 15:02:25