Delhi High Court - Orders
Modicare Limited vs Amazon Seller Services Private Limited ... on 20 April, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 75/2019
MODICARE LIMITED ..... Plaintiff
Through: Ms. Akanksha, Advocate.
versus
AMAZON SELLER SERVICES PRIVATE LIMITED & ORS.
..... Defendants
Through: Mr. Surabhi Pande with Mr. Devvrat
Joshi, Advocates for D-1.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 20.04.2022 This matter has been listed on an en-bloc date given earlier. No one is present on behalf of the plaintiff. Re-notify on 09th September 2022. At 01:30 p.m. At this stage, counsel for the plaintiff has appeared. Her presence be recorded.
Counsel has been apprised of the next date in the matter.
ANUP JAIRAM BHAMBHANI, J APRIL 20, 2022 ds Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:25.04.2022 15:02:25