Delhi High Court - Orders
Breez Builders And Developers Pvt. Ltd vs Yassh Deep Builders Llp & Ors on 1 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 302/2025
BREEZ BUILDERS AND DEVELOPERS PVT. LTD.
.....Petitioner
Through: Mr. Vinit Trehan, Mr. Abhishek
Sharma, Mr. Tarun Bhagchandani,
Mr. Harendra Kr. Ray and Mr. Yash
Srivastava, Advs.
versus
YASSH DEEP BUILDERS LLP & ORS. .....Respondents
Through: Mr. Sunil Dalal, Sr. Adv. with, Ms.
Aarushi Tiku, Ms. Rishi Agrawala,
Ms. Shruti Arora, Mr. Aroon Menon,
Mr. Nikhil Beniwal and Ms. Shipra
Bali, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 01.08.2025 I.A. 18556/2025 (exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of.
O.M.P.(I) (COMM.) 302/2025
1. Heard Mr. Vinit Trehan, learned counsel appearing for the petitioner.
2. Notice.
3. Ms. Aarushi Tiku, assisting counsel of Mr. Sunil Dalal, learned senior counsel, accepts notice on behalf of the respondents.
4. Let the respondents to take instructions and to file a reply within This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 22:50:15 seven days from today.
5. Rejoinder, if any, be filed within three days thereafter.
6. List this petition for consideration on 09.09.2025.
7. In the meantime, any action of the respondents shall remain subject to the outcome of the instant petition.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 1, 2025/P/SP This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 22:50:15