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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(5) in The Orissa Grid Code (OGC) Regulations, 2006

(5)The SLDC/STU shall regularly carry out the necessary exercises regarding short-term and long-term demand estimation for the State grid, to enable them to plan in advance as to how they would meet their consumers' load without overdrawing from the grid.