Supreme Court - Daily Orders
Associate Director Research Rajmata ... vs Smt. Kallobai on 10 August, 2018
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.8 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 1842 of 2018 in SLP (C) D. No 4257 of 2016
ASSOCIATE DIRECTOR RESEARCH RAJMATA VIJAYA
RAJE SCINDIA AGRICULTURE RESEARCH CENTRE,
KHARGONE, M.P. Petitioner(s)
VERSUS
SMT. KALLOBAI Respondent(s)
(FOR ADMISSION and IA No.85025/2018-RESTORATION and IA
No.85026/2018-CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION )
Date : 10-08-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBER]
For Petitioner(s) Mr. Ranjeet Kumar, Adv.
Mrs. B. Sunita Rao, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
I.A Nos. 85026 and 85025 of 2018 are allowed subject to payment of cost within three weeks, in terms of order dated 31.07.2017 of Hon'ble-Judge-in Chamber and subject to which the special leave petition shall restore to its original number.
M.A. No. 1842 of 2018 stands disposed of accordingly.
(RAJNI MUKHI) (SUMAN JAIN)
SENIOR PERSONAL ASSISTANT
Signature Not Verified
BRANCH OFFICER
Digitally signed by
RAJNI MUKHI
Date: 2018.08.11
11:13:32 IST
Reason: