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[Cites 0, Cited by 0] [Section 4] [Entire Act]

UT Ladakh - Subsection

Section 4(6) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(6)Where a protected monument is without an owner, the 3[Director,Archaeology] 4[may, with the prior sanction of the Government, assume] theguardianship of the monument.