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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Bengal Presidency - Subsection

Section 28(2)(h) in The Bengal Vagrancy Act, 1943

(h)the manner in and the extent to which the provisions of sub-section (3) of section 9 in respect of children may be relaxed ;
(hh)[ the manner in which a Board of Visitors may be constituted under sub-section (1) of section 13A and the number of members which a Board of Visitors may consist of;] [Clause (hh) Inserted by W. B. Act 5 of 1970.]