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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(3)(c) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

(c)Arrears in relation to contributions to be made by the Company to provident fund, the Employees' State Insurance Fund, premium relating to the Life Insurance Corporation of India and any other arrear under any law for the time being in force.