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State of Andhra Pradesh - Section

Section 35 in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

35. Conformity to National Building Code of India.

- Recourse shall be made to the National Building Code of India (latest Edition) for all standards and specifications relating to building construction viz.
(a)safety of building with regard to structural design, foundations, masonry, timber, plain cement concrete, reinforced cement concrete, structural steel, earth quake resistance, wind loads, etc.,
(b)quality of materials and workmanship;
(c)building services, viz., Building Plumbing. Water Supply and Drainage (including mode of sewerage disposal system). Electric installations and other services.