Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2749] [Entire Act] Union of India - Section Section 470 in The Indian Penal Code, 1860 470. Forged document or electronic record.— A false document or electronic record made wholly or in part by forgery is designated “a forged document or electronic record”.
