Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(2) in The West Bengal Primary Education Act, 1973 (2)The State Government may, if it so thinks fit, appoint a [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.] for the Board.
