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Himachal Pradesh High Court

Kirna Kumari vs State Of Himachal Pradesh And Another on 26 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Kirna Kumari Versus State of Himachal Pradesh and another CWP No.5294 of 2022 26.04.2023 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Yash .

Wardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents.

Despite repeated opportunities, the respondents have failed to file reply. Let needful be done within two days, failing which not only that the right to file reply shall be deemed to have been closed, but the erring respondent(s) shall appear personally before this Court alongwith relevant records on the next date of hearing.

List on 17.05.2023.

(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge April 26, 2023 (Bhardwaj) ::: Downloaded on - 26/04/2023 20:41:59 :::CIS