Section 2(e) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016
(e)"Archaeological site and remains" any area which contains or is reasonably believed to contain ruins or relics of historical or archaeological importance and which have been is existence for not less than one hundred years and includes(vi)such portion of lands as adjoining the area may be required for fencing or covering in or otherwise preserving it; and(ii)the means of access to, and convenient inspection of the area;
