Madras High Court
Miss.Saloni Agarwal vs The Principal on 23 March, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED :23.03.2018 CORAM THE HON'BLE MR.JUSTICE R.MAHADEVAN W.P.No.5278 of 2018 Miss.Saloni Agarwal .. Petitioner vs 1.The Principal, Saveetha School of Law, Saveetha University, No.162, Poonamallee High Road, Velappanchavadi, Chennai-600 077. 2.The Registrar, Saveetha School of Law, Saveetha University, No.162, Poonamallee High Road, Velappanchavadi, Chennai-600 077. .. Respondents Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Mandamus directing the respondent to return all the original documents along with Transfer Certificate as requested in the intimation dated 15.02.2018 (Reg No.131701105) submitted by the petitioner and further the respondents may also be directed to refund the fees amount paid for the acadmic year 2017-18. For Petitioner :Mrs.C.Rekha Kumari For Respondents :Mr.S.Saravanan ***** O R D E R
This writ petition has been filed for a Mandamus, directing the respondent to return all the original documents along with Transfer Certificate as requested in the letter dated 15.02.2018 (Reg No.131701105) submitted by the petitioner and also to refund the fees amount paid for the acadmic year 2017-18.
2.When the matter was taken up for consideration, the learned counsel on for the respondents, on instructions, submitted that as requested by the petitioner, the Transfer Certificate and the Mark statement etc., had been returned to the petitioner. The learned counsel further submitted that the petitioner is not entitled for refund of fees paid by her, since, she attended the class till the middle of the academic year.
3.In view of the submission so made by the learned counsel for the respondents, this Court is of the opinion that nothing survives for adjudication.
4.Hence, recording the same, this writ petition is closed, leaving it open to the petitioner to raise any other issues in the manner known to law. No costs.
23.03.2018 sk/kak Index:Yes/No To
1.The Principal, Saveetha School of Law, Saveetha University, No.162, Poonamallee High Road, Velappanchavadi, Chennai-600 077.
2.The Registrar, Saveetha School of Law, Saveetha University, No.162, Poonamallee High Road, Velappanchavadi, Chennai-600 077.
R.MAHADEVAN, J.
sk/kak W.P.No.5278 of 2018 23.03.2018