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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Meil-Vngs on 28 March, 2023

Author: Navin Chawla

Bench: Navin Chawla

            $~17
            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
            +    O.M.P. (COMM) 134/2018
                 ONGC LTD.                            ..... Petitioner
                                Through: Mr.Chetan Sharma, ASG with
                                         Mr.Abhishek Puri, Mr.Amit
                                         Gupta, Mr.R.V.Prabhat,
                                         Mr.Vinay Yadav, Mr.Saurabh
                                         Tripathi, Mr.Sahil Grewal,
                                         Ms.Surbhi Gupta, Advs.

                                       versus

                     CONSORTIUM OF MEIL-VNGS         ..... Respondent
                                 Through: Mr.Purvesh Buttan, Mr.Prateek
                                          Narwar, Ms.Alpana, Advs.

                     CORAM:
                     HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       ORDER

% 28.03.2023 Further arguments heard. To come up for the remaining arguments on 2nd May, 2023.

NAVIN CHAWLA, J MARCH 28, 2023 RN Signature Not Verified Digitally Signed By:SUNIL Signing Date:29.03.2023 14:45:43