Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 28 March, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018
ONGC LTD. ..... Petitioner
Through: Mr.Chetan Sharma, ASG with
Mr.Abhishek Puri, Mr.Amit
Gupta, Mr.R.V.Prabhat,
Mr.Vinay Yadav, Mr.Saurabh
Tripathi, Mr.Sahil Grewal,
Ms.Surbhi Gupta, Advs.
versus
CONSORTIUM OF MEIL-VNGS ..... Respondent
Through: Mr.Purvesh Buttan, Mr.Prateek
Narwar, Ms.Alpana, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 28.03.2023 Further arguments heard. To come up for the remaining arguments on 2nd May, 2023.
NAVIN CHAWLA, J MARCH 28, 2023 RN Signature Not Verified Digitally Signed By:SUNIL Signing Date:29.03.2023 14:45:43