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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Jute (Control of Prices and Sales) Act, 1950

(1)The State Government may, by notification in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.], fix the maximum prices which may be charged for pucca bales, or for surplus raw jute (not being pucca bales).