Supreme Court - Daily Orders
Parle Products Pvt. Ltd. vs Britannia Industries Ltd. on 10 July, 2015
ITEM NO.99 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M.V. RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 5072-5073/2015
PARLE PRODUCTS PVT. LTD. Petitioner(s)
VERSUS
BRITANNIA INDUSTRIES LTD. AND ORS. Respondent(s)
(with interim relief and office report)
Date : 10/07/2015 These petitions were called on for hearing today.
For Petitioner(s)
Mr. A. Selvin Raja, Adv.
Mr. Aniruddha P. Mayee,Adv.
For Respondent(s)
Mr. Karan Dev Chopra, Adv.
M/s. Karanjawala & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit on behalf of the sole respondent has not been filed. The Ld. Counsel for the sole respondent seeks three weeks' time to file counter affidavit. Time is granted.
List again on 17.9.2015.
(M.V. RAMESH) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.07.16 17:46:26 IST Reason: