Bombay High Court
Uber India Systems Pvt. Ltd vs Union Of India And Ors on 15 December, 2020
Author: Abhay Ahuja
Bench: Ujjal Bhuyan, Abhay Ahuja
(7)-WPST-94863-20.doc.
Balaji G. IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Panchal CIVIL APPELLATE JURISDICTION
Digitally signed by
Balaji G. Panchal
Date: 2020.12.16 WRIT PETITION (STAMP) NO.94863 OF 2020
10:27:40 +0530
Uber India Systems Private Limited ..Petitioner
Versus
Union of India & Ors. ..Respondents
Mr. Prakash Shah a/w Mr. Prasad Paranjape i/by PDS Legal, for the
Petitioner.
Ms. Neha Bhide, "B" Panel Counsel for the Respondent - State.
CORAM : UJJAL BHUYAN &
ABHAY AHUJA, JJ.
DATE : 15th DECEMBER, 2020 P.C.
1. In view of the order passed today in the related interim application, petitioner to file amended copy of Writ Petition whereafter respondents may file affidavit in reply.
2. In the meanwhile, interim order passed on 05.11.2020 shall continue.
3. Stand over to 17.02.2021.
4. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
ABHAY AHUJA, J UJJAL BHUYAN, J
BGP. 1 of 1