Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Merchant Shipping (Amendment) Act, 1986 3. [Amendment Of Section 86.]- Rep. By S. 2 And The First Schedule, Ibid. (W.E.F. 3-9-2001).
