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Securities And Exchange Board Of India - Section

Section 26 in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

26. Settlement Schemes.

- Notwithstanding anything contained in these regulations, the Board may specify the procedure and terms of settlement of specified proceedings under a settlement scheme for any class of persons involved in respect of any similar specified defaults.Explanation. - A settlement order issued under a Settlement scheme shall be deemed to be a settlement order under these regulations.