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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(7)(c) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(c)make recommendation to the Governing Council on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates;