Section 37(3)(w) in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

(w)the designation of State Nodal Officer for co-ordination of all matters relating to street vending at the State Level;

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