Rajasthan High Court - Jaipur
Chhotu Ram S/O Surja Ram vs State Of Rajasthan on 10 May, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7013/2022
1. Chhotu Ram S/o Surja Ram, Aged About 42 Years,
Resident Of Dhatri, Sujangarh, Churu, Rajasthan. Owner
Of Dumper Registration No. Rj 44 Ga 3710.
2. Om Prakash S/o Sohan Lal, Resident Of Ward No. 04,
Sirasar Moter, Teh. Rawatsar, Hanumangarh, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 05 Gb 2969.
3. Aatma Ram S/o Har Lal, Resident Of Vpo Sirasar, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 31 Gb 2171.
4. Om Prakash S/o Ram Pratap, Resident Of Ward No. 02,
Chak-33, Shivpuri, Srivijaynagar, Ganganagar, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 07 Gc 3341.
5. Om Prakash S/o Ram Pratap, Resident Of Ward No. 02,
Bilolchia, Vijay Nagar, Ganganagar, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 07 Gb 2894.
6. Ashok Kumar S/o Dayal Chand, Resident Of Ward No. 11,
Gandhi Park, Srivijaynagar, Ganganagar, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 13 Gc 3162.
7. Ramshwar Lal W/o Kishna Ram, Resident Of Vpo
Purabsar, Rawatsar, Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 4101.
8. Bhani Ram S/o Banna Ram, Resident Of Vpo Bisrasar,
Teh. Rawatsar, Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 6025.
9. Amara Ram S/o Mala Ram, Resident Of Ward No. 08,
Dhani Raikan, Teh. Nohar, District Hanumangarh,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 31
Ga 5972.
10. M/s Surendra Tile Udyog, Through Its Surender Kumar,
Resident Of Arjunsar Road, Pallu Rawatsar, Hanumangarh,
Rajasthan. Owner Of Dumper Registration No. Rj 31 Gb
3000.
11. Krishan Lal S/o Chandu Ram, Resident Of Bisrasr, Tehsil
Rawatsar, District Hanumangarh, Rajasthan . Owner Of
Goods Carrier Registration No. Rj 31 Ga 3145.
12. Bhimraj S/o Birbal Ram, Resident Of Naiyasar, Teh.
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Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 49 Ga 2627.
13. M/s Indian Mines Company Pvt. Ltd., Through Its
Proprietor Amit Dudi, Resident Of C-14, Vaidh Magha Ram
Colony, Jisalmer Road, Bikaner, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 07 Gd 1104.
14. Raju Ram S/o Koja Ram, Resident Of Ward No. 7, Rajera,
Serara, Bikaner, Rajasthan. Owner Of Articulated Vehicle
Registration No. Rj 07 Gc 8653.
15. Raju Ram S/o Koja Ram, Resident Of Ward No. 7, Rajera,
Serara, Bikaner, Rajasthan. Owner Of Articulated Vehicle
Registration No. Rj 07 Ge 1338.
16. Hetram S/o Bhanwar Lal Khileri, Resident Of Ward No. 2
Harasar, Sujangarh, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 07 Gc 9535.
17. Ramesh Kumar S/o Nemi Chand Swami, Resident Of
Bhojasar, Ratangarh, Churu, Rajasthan. Owner Of Hvgdvh
Registration No. Rj 13 Gb 3213.
18. Imarta Ram Manda S/o Arjun Ram, Resident Of Impalsar
Sankhla Bass, Shridungargarh, Bikaner, Rajasthan. Owner
Of Articulate Vehicle Registration No. Rj 07 Gc 6822.
19. Pep Singh S/o Norang Singh, Resident Of Asha Ram
Puniya, 192, Gram Sabniya, Meghwalo Ka Mohalla,
Bikaner, Rajasthan. Owner Of Goods Carrier Registration
No. Rj 07 Gd 1794.
20. Ramlal Jyani S/o Prama Ram, Resident Of Bamboo,
Sujangarh, Churu, Rajasthan. Owner Of Articulated
Vehicle Registration No. Rj 32 Ga 5908.
21. Om Prakash S/o Keshardev Choudhary, Resident Of Ward
No. 20, Sujangarh, Churu, Rajasthan. Owner Of Goods
Carrier Registration No. Rj 07 Gc 2890
22. Om Prakash S/o Keshardev, Resident Of Bhojdesar,
Fatehpur, Sikar, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 10 Ga 6500.
23. R. S Borwell Const. And Water Supply, Through Its
Babulal, Resident Of Sanwatuya, Ratangarh, Churu,
Rajasthan. Owner Of Dumper Registration No. Rj 07 Gc
9651.
24. Subhash S/o Deep Chand Nyol, Resident Of Satra, Churu,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 10
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Ga 3738.
25. Vinod Kumar S/o Krishan Lal, Resident Of Ward No. 17,
Munda, Teh. And District Hanumangarh, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 31 Gb 0351.
26. Chotu Ram S/o Surja Ram, Resident Of Village Dhatri,
Teh. Sujangarh, Churu, Rajasthan. Owner Of Hvgdvh
Registration No. Rj 10 Ga 6010.
27. Mahendra Kumar S/o Ramchandr, Resident Of Bhojrasar,
Sardarshar, Churu, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 10 Gb 0641.
28. Mohar Singh S/o Omprakash, Resident Of Vpo Purabsar,
Teh. Rawatsar, Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 07 Ga 7549.
29. Mr. Mukhram S/o Sheo Narayan, Resident Of - W. No. 06,
Purabsar, Hanumangarh, Rajasthan. Owner Of Goods
Carrier Registration No. Rj 49 Ga 4701.
30. Mukh Ram S/o Sheo Narayan, Resident Of Purabsar, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 4701.
31. Rukmana Ram S/o Phusa Ram, Resident Of - W. No. 02,
Lakhera, Teh. Nohar, Hanumangarh, Rajasthan. Owner Of
Goods Carrier (Hgv) Registration No. Rj 31 Ga 9251.
32. Rukman Ram S/o Phusa Ram, Resident Of - Lakhera,
Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods
Carrier (Hgv) Registration No. Rj 31 Ga 3801.
33. Shankar Lal S/o Raji Ram, Resident Of W. No. 04,
Rattasar, Thukrana, Suratgarh, Ganganagar, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 07 Ga 8586.
34. Jagdish S/o Bhairaram, Resident Of W. No. 04, Rattasar,
Teh. Suratgarh, District Ganganagar, Rajasthan. Owner Of
Goods Carrier (Hgv) Registration No. Rj 07 Gb 6186.
35. Sita Ram Saran S/o Ram Chandra, Resident Of -
Bhojrasar, Sardarshahar, Churu, Rajasthan. Owner Of
Goods Carrier (Hgv) Registration No. Rj 07 Gd 0241.
36. Devi Lal S/o Ladhu Ram, Resident Of Vpo - Lakera, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 7251.
37. Devi Lal S/o Ladhu Ram, Resident Of - Vpo Lakera, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Hvgdvh Registration No. Rj 31 Ga 8951.
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38. Devi Lal S/o Ladhu Ram, Resident Of - Vpo Lakera, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Artveh Registration No. Rj 31 Ga 9851.
39. Devi Lal S/o Ladhu Ram, Resident Of - Vpo Lakera, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 31 Gb 8751.
40. Devi Lal S/o Ladhu Ram, Resident Of - Vpo Lakera, Teh.
Rawatsar, District Hanumangarh, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 31 Gb 9651.
41. Ramakrishna S/o Devi Lal, Resident Of Vpo Lakera, Teh.
Rawatsar, District Hanumangarh. Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 31 Gb 0951.
42. Ajay Sharma S/o Jaiveer Sharma, Resident Of Ward No.
04, Daniyasar, Teh. Rawatsar, Hanumangarh, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 49 Ga 1510.
43. Krishan S/o Hari Ram, Resident Of Ward No. 04,
Daniyasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 5439.
44. Balveer S/o Krishan Lal, Resident Of Vpo Jorawarpura
Teh. And District Hanumangarh, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 31 Ga 9307.
45. Karan Nath S/o Hari Nath, Resident Of Kishanpura Ki
Dhani, Suratgarh, Sriganganagar, Rajasthan. Owner Of
Hvgdvh Registration No. Rj 13 Gb 1971.
46. M/s Laxmi Stonex, Through Its Amit Kumar Mali Resident
Of Ward No. 12, Parihara, Ratangarh, Churu, Rajasthan.
Owner Of Hvgdvh Registration No. Rj 44 Ga 1595.
47. M/s Laxmi Stonex, Through Its Amit Kumar Mali Resident
Of Ward No. 12, Parihara, Ratangarh, Churu, Rajasthan.
Owner Of Hvgdvh Registration No. Rj 44 Ga 1596.
48. Mr. Ramjas S/o Radha Krishan, Resident Of Ward No. 6,
Rajasar, Choriya, Sardarshahar, Churu, Rajasthan. Owner
Of Goods Carrier Registration No. Rj 10 Gb 3909.
49. Raj Kumar S/o Chhog Singh, Resident Of Malasar,
Ratangarh, Churu, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 44 Ga 1398.
50. Govind Ram S/o Gopal Ram, Resident Of Jato Ka Mohalla,
Delwan, District Bikaner, Rajasthan. Owner Of Goods
Carrier Registration No. Rj 10 Ga 5692.
51. Palaram S/o Pat Ram, Resident Of Dalmanmehri Rajviyan,
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Sardarshahar, Churu, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 05 Gb 2202.
52. Babu Lal Hudda S/o Jeevan Ram Hudda, Resident Of
Randhisar, Sujangarh, Churu, Rajasthan. Owner Of
Dumper Registration No. Rj 44 Ga 3051.
53. Ram Lal Kumhar S/o Aaidan Kumhar, Resident Of Ward
No. 04, Malani Bas, Nokha, Bikaner, Rajasthan. Owner Of
Dumper Registration No. Rj 07 Gc 1871.
54. Babulal S/o Shankarram, Resident Of Ward No. 11,
Garhwala, Bikaner, Rajasthan. Owner Of Dumper
Registration No. Rj 07 Gd 5303.
55. Narpat Singh Sharnkhla S/o Banny Singh, Resident Of
House No. 660, Old Shiv, Vari Road, Ambedkar Colony,
Bikaner, Rajasthan. Owner Of Articulated Vehicle
Registration No. Rj 07 Gd 0351.
56. Jai Shri Baba Balaknath Suppliers, Through Its Mohan
Ram Resident Of Haldiram Piyau, Tilak Nagar, Bikaner,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 07
Gb 5626.
57. Jai Shri Baba Balaknath Suppliers, Through Its Mohan
Ram Resident Of Ward No. 11, Garhwala, Bikaner,
Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd
5305.
58. Shankar Ram S/o Ishar Ram Choudhary, Resident Of -
121, Station Wali Gali, Gadhwala, Bikaner, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 07 Gb 5305.
59. Girdhari Ram S/o Nanu Ram, Resident Of Surpura,
Nokha, Bikaner, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 07 Ga 6003.
60. Shiv Shakti Goods Carrier, Through Its Lekh Ram Resident
Of Ward No. 06, Bhadani Bass, Palana, Bikaner,
Rajasthan. Owner Of Dumper Registration No. Rj 07 Gd
2565.
61. Pep Singh S/o Norang Singh, Resident Of - Asharam
Puniya, 192, Meghwalo Ka Mohalla, Sabniya, Bikaner,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 07
Gc 3594.
62. Bahgya Shree W/o Ramdhan, Resident Of - Man Mandir
Ke Pass, Khaturiya Colony, Bikaner, Rajasthan. Owner Of
Dumper Registration No. Rj 07 Gd 1335.
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63. Revant Ram S/o Kanaram, Resident Of - Devi Kund Sagar
Ridmalsar Purohitan, Bikaner, Rajasthan. Owner Of
Dumper Registration No. Rj 07 Gd 6734.
64. Maa Parvati Transport Company, Through Its Ram Singh,
Resident Of - Gate No. 1, Suratgarh, Ganganagar,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 13
Gb 6306.
65. Maa Parvati Transport Company, Through Its Ram Singh,
Resident Of - Gate No. 1, Suratgarh, Ganganagar,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 13
Gb 6305.
66. Magha Ram S/o Nanu Ram, Resident Of Ward No. 1,
Jandu Bass, Kaloo, Bikaner, Rajasthan.. Owner Of
Articulated Vehicle Registration No. Rj 07 Gc 9118.
67. Heera Lal Meghwal S/o Mansha Ram Meghwal, Resident
Of Vpo Dhakawali, Sujangarh, Churu, Rajasthan. Owner
Of Goods Carrier Registration No. Rj 10 Ga 3653.
68. Amra Ram Dudi S/o Bhura Ram Dudi, Resident Of - B-5,
Jawahar Nagar, Bikaner, Rajasthan. Owner Of Dumper
Registration No. Rj 07 Gd 0957.
69. Jitendra Dudi S/o Amra Ram Dudi, Resident Of - B-5,
Jawahar Nagar Dudi Petrol Ke Pass, Bangla Nagar,
Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Ge 0957.
70. Amra Ram S/o Bhura Ram, Resident Of - House No. 102,
Jawahar Nagar, Rangolai, Talai, Bikaner, Rajasthan. Owner
Of Dumper Registration No. Rj 07 Gd 2957.
71. Abdul Mazid S/o Salemuddin, Resident Of Vill. Bhagasara,
Sikar, Rajasthan. Owner Of Goods Carrier Registration No.
Rj 23 Gb 8623.
72. Sharvan Ram S/o Sahi Ram, Resident Of - Sahajrasar,
Lunkaransar, Bikaner, Rajasthan. Owner Of Articulated
Vehicle Registration No. Rj 07 Gd 3116.
----Petitioners
Versus
1. State Of Rajasthan, Transport Department Of Rajasthan,
Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
Secretary.
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3. Regional Transport Officer, Sikar, Rajasthan.
4. Regional Transport Officer, Ajmer, Rajasthan.
5. Regional Transport Officer, Bikaner, Rajasthan.
6. Regional Transport Officer, Pali, Rajasthan.
7. Regional Transport Officer, Jodhpur, Rajasthan.
8. District Transport Officer, Nagaur, Rajasthan.
9. District Transport Officer, Nohar, District Hanumangarh,
Rajasthan.
10. District Transport Officer, Nokha, District Jodhpur,
Rajasthan.
11. District Transport Officer, Phalodi, District Jodhpur,
Rajasthan.
12. DIstrict Transport Officer, Sri Ganganagar, Rajasthan.
13. District Transport Officer, Hanumangarh, Rajasthan.
14. District Transport Officer, Churu, Rajasthan.
15. District Transport Officer, Didwana, District Nagaur,
Rajasthan.
16. District Transport Officer, Jhunjhunu, Rajasthan.
17. DIstrict Transport Officer, Sujangarh, District Churu,
Rajasthan.
18. District Transport Officer, Jalore, Rajasthan.
19. District Transport Officer, Sirohi, Rajasthan.
20. District Transport Officer, Barmer, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Girraj P Sharma For Respondent(s) : Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 10/05/2022 Learned counsels for the respective parties submit that the issue involved in this writ petition is no more res integra and stands resolved by an order of this Court dated 14.03.2022 passed in S.B. (Downloaded on 10/05/2022 at 09:57:02 PM) (8 of 8) [CW-7013/2022] Civil Writ Petition No.1964/2022 in case of Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petition may also be disposed of in similar terms.
Taking into consideration the contentions advanced by learned counsels for the respective parties, this writ petition is disposed of in terms of order dated 14.03.2022 in case of Zabir Khan (supra) which shall apply mutatis mutandis to this case also.
(MAHENDAR KUMAR GOYAL),J PRAGATI/s-259 (Downloaded on 10/05/2022 at 09:57:02 PM) Powered by TCPDF (www.tcpdf.org)