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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(v) in Orissa Government Vehicles (Control and Use) Rules, 1978

(v)The Motor Vehicle Inspector (Technical) should check the vehicle after repair and should specifically record that all the spare parts purchased have been fitted in the vehicle. A certificate shall be furnished by the garage repairing the vehicle to the effect that it has received the parts and has actually fitted those in the vehicle. In case of any lapse in this regard, the garage should be blacklisted.