Delhi High Court - Orders
Max Hypermarket India Private Limited vs M/S Curo India Private Limited on 8 April, 2026
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 95/2016
MAX HYPERMARKET INDIA PRIVATE LIMITED .....Plaintiff
Through: Mr. Naman Dutt, Adv. (through VC)
versus
M/S CURO INDIA PRIVATE LIMITED .....Defendant
Through: Mr. Pranav Arora, Adv. (through VC)
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 08.04.2026 I.A. 3302/2026
1. Learned counsel appearing for the non-applicant seeks time.
2. Put up on 22.07.2026.
AVNEESH JHINGAN, J APRIL 8, 2026 'ha' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 21:55:04