Section 7 in The U.P. Secondary Education Services Commission Rules, 1983
7. Preparation of Panel
. - The Commission shall prepare an institution-wise panel of those found most suitable for appointment and arrange them in order of merit, inter alia mentioning -(i)the name of the institution and where it is situate;(ii)the subject in which vacancy existed and selection made;(iii)names of selected persons in order of merit and with due regard to their preference for appointment in a particular institution.(2)The panel, prepared under sub-rule (1), shall hold good for one year from the date of its notification by the Commission.
