Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(34) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(34)to co-ordinate, supervise regulate and control the residence conduct and discipline of the students and all categories of employees and to lay down service conditions of the employees of the University and to make arrangements for promoting their health and general welfare;