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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(6)All landing places used by dock workers for embarking or disembarking from crafts meant for transport by water shall be maintained in good repair with due regard to the safety of the persons using them.