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State of Tamilnadu - Section

Section 7 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

7. Shifting of service connection/deviation of lines and shifting of equipments.

- Wherever the consumers request for shifting the service connection as specified in the Supply Code, or for deviation of the existing lines at their cost, the following time schedule shall be observed for completing these works after getting the expenses as specified in the Distribution Code / Supply Code.
1. Shifting of meter / service [25 days] [Substituted by TNERC/S PR/9/1-6 dated 8.5.2007 (W.E.F. 23.5.2007).]
2. Shifting of LT / HT lines 60 days
3. Shifting of transformer structures 90 days
The time schedule given above includes the time required for preparation of estimates, collection of deposits, etc.The accounts should be settled within three months from the date of completion of shifting work by recovery of excess expenditure or refunding the balance deposit.[Note: The time taken by the Consumer to remit the prescribed charges from the date of receipt of demand notice will not be covered in the above time schedule. [Inserted by Commission's Notification No.TNERC/SPR/9/1-4, dated 25th July 2006 (w.e.f 16.8.2006).]In exceptional / deserving cases, permission may be granted by the respective Chief Engineer and Superintending Engineer (or the person designated for this purpose by the Licensee) for remittance of charges by the Consumer beyond the prescribed fifteen Days for HT/EHT and LT services respectively.]