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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(c) in The Rajasthan Special Economic Zones Development Act, 2003

(c)to allocate and transfer, either by way of sale or lease or otherwise, plots of land, buildings or installations for industrial. commercial, residential or other purposes subject to his own title in relation to such plots of land, buildings or installations;