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State of Kerala - Section

Section 33 in A.P.J. Abdul Kalam Technological University Act, 2015

33. Term of office of members of Academic Committee.

- The term of office of the nominated members of the Academic Committee shall be two consecutive academic years and shall terminate at the end of second academic year. The term of office of other members of the Academic Committee shall be co-terminus with the office they hold in the University or such authority of the University.