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State of Tamilnadu - Section

Section 12F in The Chennai Metropolitan Area Groundwater (Regulation) Act, 1987

12F. Property confiscated to vest with Government.

- When an order for confiscation of any property has been passed and such order has become final, every vehicle or other article confiscated under section 12-A, or when sold under subsection (4) of section 12-A, the sale proceeds thereof shall vest with the Government.