Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Tejaswini on 31 August, 2018
Bench: Arun Mishra, Indira Banerjee
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ITEM NO.30 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 2198 of 2018 in CIVIL APPEAL No(s). 5700/2018
DR. ULHAS PATIL MEDICAL COLLEGE AND HOSPITAL Petitioner(s)
VERSUS
TEJASWINI & ORS. Respondent(s)
(FOR ADMISSION and IA No.110162/2018-I/A FOR INFORMATION ABOUT THE
COMPLIANCE OF THE ORDER DATED 10.05.2018 )
with
I.A.No. 122692 of 2018(Appln. For clarification)
Date : 31-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Manish Kumar, Adv.
Mr. Piyush Kaushik, Adv.
Mr. Nakul Jain, Adv.
Mr. Varun Kapur, Adv.
Ms. Divya Roy, AOR
For applicant Mr. Vinay Navare, Adv.
Ms. Gwen Kartika, Adv.
Ms. Abha R. Sharma, Adv.
For Respondent(s) Ms. Deepa M. Kulkarni, Adv.
Mr. Nishant R. Katneshwarkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
It was submitted by the learned counsel appearing on behalf of the Pravesh Niyantran Samiti (in short ‘the P.N. Samiti’) Signature Not Verified that ordinarily the amount has to go to the State Government. Digitally signed by NEELAM GULATI Date: 2018.09.08 12:42:51 IST Reason: However, in view of the order passed by this court on 10.05.2018, let the amount be paid to the students.
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It was submitted that seven students had already been paid the amount. Whatever payment has to be made let it be made as per the order only. In case the Government has paid the amount to seven students, that part of the amount can be remitted to the Government.
It is conceded that the order has been complied with by the institution, as such compliance is recorded.
Let the names of the students, who are required to be paid, be ascertained within three months and compliance be reported to this Court by the P.N. Samiti.
M.A. Accordingly disposed of.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER