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[Cites 0, Cited by 0] [Section 15C] [Entire Act]

State of Chattisgarh - Subsection

Section 15C(4) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(4)The persons holding the posts of Registrars the date appointed under sub-section (1) of the person holding the posts of officers included in the cadre specified in the notification under the said sub-section, if confirmed in the said posts before the 1st day of September, 1980, shall be permanently absorbed and included in the State University Service. The remaining persons holding the aforesaid posts on the 1st day of September, 1980 may, if found suitable after following such procedure as may be prescribed by rules, be absorbed in the State University Service either provisionally or finally. If any person is not absorbed finally in the State University Service his services shall be liable to be terminated at any time on payment of one month's salary last drawn by him.